ITAT Gujarat Bench
6,755 judgments
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs ASHOK GONDHIYA MEMORIAL TRUST
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
PR.COMMISSIONER OF INCOME TAX-GANDHINAGAR vs GUJARAT ROAD & INFRASTRUCTURE CO.LTD.
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX-III vs M/S ASHOK ENGINEERING & FOUNDRY WORKS
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX GANDHINAGAR vs GUJARAT POWER CORPORATION LTD
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
PR. COMMISSIONER OF INCOME TAX-3 vs M/S INDO GERMAN TOOL ROOM
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX (TDS) vs RAMGOPAL O MAHESHWARI
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, AHMEDABAD, vs VENUS INFRASTRUCTURE AND DEVELOPERS LIMITED
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX AHMEDABAD III vs NETVISION WEB TECHNOLOGIES PVT LTD
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs NAYAN K THAKKAR
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs M/S.KUNVARJI FINANCE PVT.LTD.
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX, GANDHINAGAR vs M/S AASHADEEP INDUSTRIES
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX GANDHINAGAR vs AASHADEEP INDUSTRIES
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT vs JAYANTIBHAI THAKKAR
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX GANDHINAGAR vs MOLEX MAFATLAL MICRON LTD
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX -II vs MADHUSUDAN INDUSTRIES LTD
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX-III vs ISHWARDAS B RAMCHANDANI
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
CHIEF COMMISSIONER OF INCOME TAX (OSD) - CENTRAL - I vs MEGHMANI DYES AND INTERMEDIATES LTD
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX-III vs M/S PAREKH ISHWARLAL CHUNILAL
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
PR COMMISSIONER OF INCOME TAX GANDHINAGAR vs GEMSTONE GLASS PVT LTD
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX-V vs SONAL D VORA
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA