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ITAT Gujarat Bench
6,755 judgments
THE COMMISSIONER OF INCOME TAX(EXEMPTIONS) vs AHMEDABAD URBAN DEVELOPMENT AUTHORITY
TAXAP/214/202021/9/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs SANDEEPKUMAR S CHANDAK
TAXAP/210/202018/9/2020
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs RAMESHBHAI JIVRAJ DESAI
TAXAP/195/202018/9/2020
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs RAMESHBHAI JIVRAJ DESAI
TAXAP/216/202018/9/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SHITALBEN SAURABH VORA
TAXAP/196/202018/9/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs M/S GOPAL SPACE ORG. P. LTD.
TAXAP/208/202017/9/2020
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs R J TRADELINKS PVT LTD
TAXAP/207/202017/9/2020
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs PARASBEN KASTURCHAND KOCHAR
TAXAP/204/202017/9/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S WINSOME DIAMONDS AND JEWELLERY LTD
TAXAP/209/202017/9/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs N K PROTEINS LTD
TAXAP/203/202016/9/2020
ASHOKKUMAR FOJAJI MALI vs INCOME TAX OFFICER WARD 2(2)(1) SURAT
SCA/11166/202011/9/2020
THE PRINCIPAL COMMISSIONER OF INCOME-TAX, VADODARA 1 vs GUJARAT ENERGY TRANSMISSION CORPORATION LTD.
TAXAP/186/202011/9/2020
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE PRINCIPAL COMMISSIONER OF INCOME-TAX, VADODARA-1 vs GUJARAT ENERGY TRANSMISSION CORPORATION LTD.
TAXAP/173/202011/9/2020
PRINCIPAL COMMISSIONER INCOME TAX, SURAT 2 vs ANUPAM ORGANISER
TAXAP/168/202010/9/2020
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
PRINCIPAL COMMISSIONER INCOME TAX SURAT-1 vs M/S. DIVINE LIGHT FINANCE LTD.
TAXAP/166/202010/9/2020
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs SUSHILABEN D SHAH
TAXAP/270/202010/9/2020
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs ELITECORE TECHNOLOGIES PVT. LTD.
TAXAP/151/202010/9/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs MINAL NAYAN SHAH
TAXAP/141/20201/9/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR vs RAJ CORPORATION
TAXAP/124/202031/8/2020
COMMISSIONER OF INCOME TAX AHMEDABAD III vs PURIDEVI MAHENDRAKUMAR CHAUDHARY
TAXAP/943/201331/7/2020
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA