ITAT Gujarat Bench
6,755 judgments
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs CLP INDIA PVT LTD
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ADANI WILMAR LTD.
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GANDHINAGAR URBAN DEVELOPMENT AUTHORITY
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE COMMISISONER OF INCOME TAX (EXEMPTIONS) vs GANDHINAGAR URBAN DEVELOPMENT AUTHORITY
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GANDHINAGAR URBAN DEVELOPMENT AUTHORITY
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs SURAT URBAN DEVELOPMENT AUTHORITY (SUDA)
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs SURAT URBAN DEVELOPMENT AUTHORITY (SUDA)
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
SHETH SHREE KARSHANDAS HALU DHARAMSHALA JAMNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION)
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs RAJKOT URBAN DEVELOPMENT AUTHORITY
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs RAJKOT URBAN DEVELOPMENT AUTHORITY
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs RAJKOT URBAN DEVELOPMENT AUTHORITY
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs RAJKOT URBAN DEVELOPMENT AUTHORITY
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs RAJKOT URBAN DEVELOPMENT AUTHORITY
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs RAJKOT URBAN DEVELOPMENT AUTHORITY
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs JAMNAGAR AREA DEVELOPMENT AUTHORITY
HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE ILESH J. VORA
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs JAMNAGAR AREA DEVELOPMENT AUTHORITY
HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE ILESH J. VORA
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs NARODA ENVIRO PROJECTS LTD.
HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE ILESH J. VORA
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs JAMNAGAR AREA DEVELOPMENT AUTHORITY
HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE ILESH J. VORA
THE PRINCIPAL COMMISSIONER OF INCOME TAX(EXEMPTIONS) vs SURAT URBAN DEVELOPMENT AUTHORITY(SUDA)
HONOURABLE MR. JUSTICE R.M.CHHAYA,HONOURABLE MR. JUSTICE ILESH J. VORA
