← All Benches
ITAT Gujarat Bench
6,755 judgments
TRUST FOR REACHING THE UNREACHED THROUGH TRUSTEE, NIMITTABEN N BHATT vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
SCA/9370/202022/12/2020
PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs ADANI WILMAR LTD.
TAXAP/355/202018/12/2020
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
SARVODAYA CHARITABLE TRUST vs INCOME TAX OFFICER (EXEMPTION)
SCA/6097/20209/12/2020
PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs ADDLIFE INVESTMENTS PVT. LTD.
TAXAP/369/20209/12/2020
THE PRINCIPAL COMMISSIONER OF INCOME-TAX, VADODARA-1 vs GUJARAR ENERGY TRANSMISSION CORPORATION LTD.
CA/2489/20208/12/2020
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
THE PRINCIPAL COMMISSIONER OF INCOME-TAX, VADODARA-1 vs GUJARAR ENERGY TRANSMISSION CORPORATION LTD.
TAXAP/381/20208/12/2020
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs RAJKOT DIOCESE TRUST
TAXAP/368/20204/12/2020
THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 1 vs M/S BACKBONE ENTERPRISE LTD.
TAXAP/360/20203/12/2020
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
PR. COMMISSIONER OF INCOME TAX, RAJKOT 1 vs M/S H D ENTERPRISE
TAXAP/356/20203/12/2020
THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 1 vs M/S BACKBONE ENTERPRISE LTD.
TAXAP/359/20203/12/2020
PR. COMMISSIONER OF INCOME TAX, RAJKOT 1 vs M/S H D ENTERPRISE
TAXAP/357/20202/12/2020
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs RAMESHBHAI JIVRAJ DESAI
TAXAP/330/202023/10/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), AHMEDABAD vs LAVJIBHAI SWARUPCHAND MEHTA
SCA/13024/202022/10/2020
OM PUBLICITY vs THE MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
SCA/12697/202020/10/2020
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs PADMA EDUCATION AND WELFARE SOCIETY
TAXAP/327/202012/10/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs M/S ADANI PROPERTIES PVT. LTD.
TAXAP/224/202012/10/2020
PRINCIPAL COMMISSIONER OF CUSTOMS, AHMEDABAD vs MULCHAND M ZAVERI
TAXAP/277/202012/10/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs M AND B ENGINEERING LIMITED
TAXAP/285/20206/10/2020
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs CLP INDIA PVT LTD
TAXAP/280/20205/10/2020
HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH,HONOURABLE MR. JUSTICE J.B.PARDIWALA
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SHITALBEN SAURABH VORA
TAXAP/282/20205/10/2020
