ITAT Gujarat Bench

GOPALBHAI BABUBHAI PARIKH vs PRINCIPAL COMMISSIONER OF INCOME TAX 4

FAHIM MOHDFAZAL MANIAR vs THE INCOME TAX OFFICER WARD 1(2)(4)

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

MEHRUNNISA MOHAMED FAZAL MANIAR vs INCOME TAX OFFICER

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

THE PRINCIPAL COMMISSIONER OF INCOME-TAX, VADODARA-1 vs GUJARAT FLUOROCHEMICALS LTD.

THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S HIRAVATI MARINE PRODUCTS (P) LTD.

NAYNABEN SUBHASHBHAI PACHCHIGAR vs INCOME TAX OFFICER WARD 1(3)(3)

NISHARAHEMAD VAJIRKHAN PATHAN vs THE INCOME TAX OFFICER

PRABHUDAS VELJIBHAI CHAUDHARI vs PRINCIPAL COMMISSIONER OF INCOME TAX 4

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs MOH LIMITED

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs SURAT URBAN DEVELOPMENT AUTHORITY(SUDA)

COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs SURAT URBAN DEVELOPMENT AUTHORITY (SUDA)

PRINCIPAL COMMISSIONER OF INCOME TAX - 1 vs M/S ADANI PROPERTIES PVT LTD

DIPAK RATNABHAI PATEL L/H OF LATE LAXMIBEN MAFATLAL PATEL vs THE INCOME TAX OFFICER WARD 1(3)(7)

DEVENBHAI MAFATLAL PATEL vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(3)

M R ORGANISATION vs INCOME TAX OFFICER

KANTIBHAI DHARAMSHIBHAI NAROLA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, WARD 3(2)(4)

ASSISTANT COMMISSIONER INCOME TAX-VAPI vs M/S MITSU LIMITED

THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs DUDHSAGAR RESEARCH AND DEVELOPMENT ASSOCIATION

ANEES DESIGNS NIRAJ NARESHBHAI SONI (PARTNER) vs ASSISTANT COMMISSIONER OF INCOME TAX

DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) vs JOINT STOCK COMPANY ZANGAS

HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA