ITAT Gujarat Bench
6,755 judgments
MYHOME DEVELOPERS vs THE ASSISTANT COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
SANDESH PROCON LLP vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(3), AHMEDABAD
CEMACH MACHINERIES LTD. vs THE INCOME TAX OFFICER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
HITESHKUMAR BABULAL RAMANI vs ASSISTANT COMMISSIONER OF INCOME TAX
PRABHUDAS VELJIBHAI CHAUDHARI vs PRINCIPAL COMMISSIONER OF INCOME TAX 4
SAURABH NATVARLAL SOPARKAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4(2)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
KAYATHWAL ESTATE PVT. LTD. vs INCOME TAX OFFICER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
NAVIN R PATEL vs THE INCOME TAX OFFICER WARD 3(2)(3)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
HEVAL NAVINBHAI PATEL C/O KETAN H SHAH vs INCOME TAX OFFICER WARD 3(2)(2)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
M/S. SURBHI ENTERPRISE THROUGH ITS PROP. ROOTA K. SHAH vs STATE OF GUJARAT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
SURBHI ENTERPRISE vs STATE OF GUJARAT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
SURBHI ENTERPRISE vs STATE OF GUJARAT
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
RAUMA IMRAN ADAM vs COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
SAURASHTRA FERROUS PVT. LTD. THROUGH VAJU PARMAR, AUTHORISED SIGNATORY vs THE STATE TAX OFFICER
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
SAURASHTRA FERROUS PVT. LTD. vs THE STATE TAX OFFICER (1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
SAURASHTRA FERROUS PVT. LTD. vs THE STATE TAX OFFICER (1)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
PRINCIPAL COMMISSIONER INCOME TAX SURAT-1 vs M/S. RAIVAT IMPEX
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ADANI WILMAR LTD.
SUMANDEEP VIDYAPITH THROU REGISTRAR CHANDRAMANI BHAGWAN MORE vs COMMISSIONER OF INCOME TAX (EXEMPTION)
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE ILESH J. VORA
