ITAT Gujarat Bench
6,755 judgments
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SIYARAM METALS PVT. LTD.
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SIYARAM METALS PVT. LTD.
B NANJI & CO. vs DY COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
B NANJI & CO. vs DY COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE COMMISSIONER OF INCOME TAX-II vs AMTREX HITACHI LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
B NANJI & CO. vs DY COMMISSIONER OF INCOME TAX
THE COMMISSIONER OF INCOME TAX-II vs AMTREX HITACHI LIMITED
CHANDRAKANT RAGHUNATH PATIL vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(3), SURAT
JIVRAJ TEA LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(2)
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs MEENA AGENCY PVT.LTD.
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs RAINBOW PAPERS LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX - III vs M/S RIDDHI SIDDHI GLUCO BOILS LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX II vs GUJARAT AMBUJA COSTPIN LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs PRANAY BHARATKUMAR SHAH
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL,AHMEDABAD vs SURAJ LIMITED
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX IV vs TORRENT PHARMACEUTICALS LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX, vs RIJIYA BROTHERS,
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PR. COMMISSIONER OF INCOME TAX-3, AHMEDABAD vs MOTIBHAI REVABHAI PRAJAPATI
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
PR. COMMISSIONER OF INCOME TAX-3, AHMEDABAD vs KANTIBHAI REVABHAI PRAJAPATI
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
COMMISSIONER OF INCOME TAX-IV vs ZEN INDUSTRIES PVT LTD
HONOURABLE MR. JUSTICE J.B.PARDIWALA,HONOURABLE MR. JUSTICE BHARGAV D. KARIA
