← All Benches

ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs JYOTI ELECTRIC MOTORS LTD.

ITA/269/19993/11/1999

THE COMMISSIONER OF INCOME TAX vs TEA KING.

ITA/355/199927/10/1999

COMMISSIONER OF INCOME TAX vs ABHISHEK CORPORATION

ITA/272/199925/10/1999

COMMISSIONER OF INCOME TAX vs N.R. PAPERS & BOARDS LTD.

ITA/238/199918/10/1999

THE ASST.CIT, vs THERMOTECH ENGINEERS

TAXAP/221/199913/10/1999

COMMISSIONER OF INCOME TAX vs NIRMA CHEMICALS WORKS,

ITA/9/19994/10/1999

COMMISSIONER OF INCOME TAX vs ANURADHABEN H. BACHKANIWALA

ITA/284/199928/9/1999

COMMISSIONER OF INCOME TAX vs SHAMBHULAL C. BACHKANIWALA(IND

ITA/266/199928/9/1999

COMMISSIONER OF INCOME TAX vs SEVEN SYNTHETICS

ITA/292/199928/9/1999

COMMISSIONER OF INCOME TAX vs RAMILABEN S. BACHKANIWALA

ITA/295/199928/9/1999

COMMISSIONER OF INCOME TAX vs SHAMBHULAL C. BACHKANIWALA (HUF)

ITA/287/199928/9/1999

COMMISSIONER OF INCOME TAX vs ROHIT S. BACHKANIWALA

ITA/294/199928/9/1999

COMMISSIONER OF INCOME TAX vs CHHAYABEN S. BACHKANIWALA

ITA/281/199928/9/1999

COMMISSIONER OF INCOME TAX vs HARISH S. BACHKANIWALA

ITA/290/199928/9/1999

THE VISNAGAR TALUKA AUDYOGIK- SAHAKARI MANDLI LTD. vs COMMISSIONER OF INCOME-TAX

ITR/59/199722/9/1999

INCOME TAX OFFICER vs GUJARAT NARMADA VALLEY

TAXAP/165/19991/9/1999

COMMISSIONER OF INCOME TAX vs RAPICUT CARBIDES LTD.

ITA/277/19991/9/1999

COMMISSIONER OF INCOME-TAX vs SHREE RAMDEV SILK MILLS

ITR/350/198430/8/1999

HONOURABLE MR. JUSTICE C.K.THAKKER,HONOURABLE MR. JUSTICE A.L.DAVE

COMMISSIONER OF INCOME TAX vs TALINI INVESTMENT PVT. LTD.

ITA/217/199930/8/1999

COMMISSIONER OF INCOME-TAX vs PARSHURAM POTTERY WORKS CO LTD

ITR/329/198420/8/1999