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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs GUJARAT AGRO OIL ENTERPRISES

ITR/317/19847/2/2000

KARIA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD vs COMMISSIONER OF INCOME-TAX

ITR/339/19841/2/2000

COMMISSIONER OF INCOME TAX vs ABDULRAHIMKHAN M PATHAN

ITR/243/198427/1/2000

COMMISSIONER OF INCOME-TAX vs MORVI TIME CO

ITR/386/198425/1/2000

COMMISSIONER OF INCOME TAX vs MIHIR TEXTILES LIMITED

ITR/323/198424/1/2000

HIREN KIRAN JAGRUTI HINA TRUST vs COMMISSIONER OF INCOME TAX

ITR/293/198419/1/2000

GIRDHARRAM HARIRAM vs COMMISSIONER OF WEALTH-TAX

ITR/344/198419/1/2000

ACRON PHARMACEUTICALS vs COMMISSIONER OF INCOME TAX

ITR/398/198419/1/2000

BHARAT SURYODAYA MILLS CO LTD vs COMMISSIONER OF INCOME TAX

ITR/291/198419/1/2000

COMMISSIONER OF INCOME TAX vs L.M.S FOUNDRIES PVT LTD.

ITR/387/198419/1/2000

COMMISSIONER OF INCOME-TAX vs ASHWINKUMAR GORDHANBHAI & BROSPVT LTD.

ITR/390/198419/1/2000

COMMISSIONER OF INCOME TAX vs PRATIBHA SYNTEX LIMITED

ITA/214/199929/12/1999

COMMISSIONER OF INCOME TAX vs HINDUSTAN FASHIONS LTD.

ITA/62/199929/12/1999

MAHESANA DIST CO OP MILK PRODUCERS UNION LTD vs COMMISSIONER OF INCOME TAX

ITR/290/198424/12/1999

COMMISSIONER OF INCOME-TAX vs POWER BUILD LTD

ITR/335/198420/12/1999

HONOURABLE MR. JUSTICE B.C.PATEL,HONOURABLE MR. JUSTICE K.M.MEHTA

COMMISSIONER OF INCOME TAX vs H LINK,M/S A F FERGUSON AND CO

ITR/310/198420/12/1999

HONOURABLE MR. JUSTICE B.C.PATEL,HONOURABLE MR. JUSTICE K.M.MEHTA

COMMISSIONER OF INCOME TAX vs CHALTHAN VIBHAG KHAND UDYOG SAHAKARI MANDALI LTD

ITR/298/198420/12/1999

HONOURABLE MR. JUSTICE B.C.PATEL,HONOURABLE MR. JUSTICE K.M.MEHTA

COMMISSIONER OF INCOME TAX vs CHEMI GOET LTD.

ITR/260/198420/12/1999

HONOURABLE MR. JUSTICE B.C.PATEL,HONOURABLE MR. JUSTICE K.M.MEHTA

COMMISSIONER OF INCOME TAX vs SAYAJI IRON WORKS QUARRY P LTD

ITR/286/198420/12/1999

DY.COMMISSIONER OF I.T.(ASST) vs HARJIVANDAS JUTHABHAI

TAXAP/208/199917/11/1999