← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME-TAX vs MAHARAJA EXHIBITORS
ITR/327/19841/8/2000
COMMISSIONER OF INCOME-TAX vs ELECON ENGG CO
ITR/368/19841/8/2000
COMMISSIONER OF INCOME-TAX
ITR/371/19841/8/2000
COMMISSIONER OF INCOME TAS vs KAIRA DIST CO OP MILK PRODUCERUNION LTD
ITR/318/198411/7/2000
HONOURABLE MR. JUSTICE R.K.ABICHANDANI,HONOURABLE MR. JUSTICE ANIL R. DAVE
SARANGPUR MILLS LTD vs COMMISSIONER OF INCOME TAX
ITR/304/198411/7/2000
ANUP ENGINEERING LTD vs COMMISSIONER OF INCOME TAX
ITR/300/19846/7/2000
ESTATE OF AMBALAL SARABHAI vs COMMISSIONER OF INCOME TAX
ITR/299/19844/7/2000
DECOM MARKETING PVT. LTD. vs COMMISSIONER OF INCOME TAX
ITR/266/198427/6/2000
RAJESH BABUBHAI DAMANIA vs THE COMMISSIONER OF INCOME TAX
ITR/45/199926/6/2000
THE D.C.(IT) (ASSTT.) vs SAYAJI INDUSTRIES LTD.
TAXAP/253/199924/4/2000
HONOURABLE MR. JUSTICE ANIL R. DAVE,HONOURABLE MR. JUSTICE MOHIT S. SHAH
ASSTT.COMMISSIONER OF INCOME- TAX vs B.N. CORPORATION
TAXAP/251/199924/4/2000
C.I.T. vs KISHOR MOHANLAL TELWALA
ITA/411/199924/4/2000
ASSISTANT COMMI. OF INCOME TAX vs ALL INDIA WOMEN CONFERENCE
TAXAP/87/199924/4/2000
GUJARAT GAS CO. LTD. vs JT. COMMISSIONER OF INCOME - TAX (ASSESMENT)
SCA/3138/199918/4/2000
COMMISSIONER OF INCOME-TAX vs CAMA HOTELS LIMITED
ITR/53/198618/4/2000
COMMISSIONER OF INCOME TAX vs SAHYOG INVESTMENTS P. LTD.
ITA/384/19995/4/2000
ASHWIN D MEHTA HUF vs COMMISSIONER OF INCOME TAX
SCA/8807/199515/2/2000
HASMUKHLAL THAKERSY THAKKAR vs COMMISSIONER OF INCOME TAX (APPEALS-I)
SCA/8661/199715/2/2000
COMMISSIONER OF INCOME TAX vs PALLAVI MAYOR TRUST NO. 15.
ITA/370/19999/2/2000
COMMISSIONER OF INCOME TAX vs NATHALAL KARSANDAS
ITR/244/19847/2/2000