← All Benches
ITAT Gujarat Bench
6,755 judgments
P S VASAVA, ASSISTANT COMMISSIONER OF INCOME TAX vs SHANTABEN W/O MAGANLAL KHANDU BHAI
SCR.A/205/199915/9/2000
COMMISSIONER OF INCOME TAX vs PATEL GLASS CORPORATION
ITA/1/200013/9/2000
LALLUDAS CHILDREN TRUST vs COMMISSIONER OF INCOME-TAX
ITR/87/198512/9/2000
COMMISSIONER OF INCOME-TAX vs KEDRAJ AGRICULTURAL INDUSTRIES
ITR/92/198512/9/2000
COMMISSIONER OF INCOME-TAX vs BAVLA GOPALAK VIVIDH KARYAKARISAHAKARI MANDLI LIMITED
ITR/65/19857/9/2000
GANESH TEXTILES vs COMMISSIONER OF INCOME TAX
ITR/96/19857/9/2000
COMMISSIONER OF INCOME-TAX vs ANIL STARCH PRODUCTS LTD.
ITR/76/19855/9/2000
COMMISSIONER OF INCOME-TAX vs SHASHI THEATRE PVT. LTD.
ITR/77/19855/9/2000
COMMISSIONER OF INCOME-TAX vs ASHOKA MILLS LTD
ITR/53/19855/9/2000
COMMISSIONER OF INCOME TAX vs J V PATEL PRO. OF ASAIN CHEMICAL & CO.
ITR/19/198531/8/2000
COMMISSIONER OF INCOME-TAX vs A'BAD MASKATI CLOTH DEALERS COOP SHOPS & WAREHOUSE SOC LTD
ITR/54/198530/8/2000
COMMISSIONER OF INCOME TAX vs JAGDISH PROCESSORS PVT.LTD
ITR/16/198529/8/2000
COMMISSIONER OF INCOME-TAX vs GUJARAT STATE FERTILIZERS CO. LTD.
ITR/381/198429/8/2000
ASHOK CONTRUCTION CO. vs COMMISSIONER OF INCOME TAX
ITR/397/198410/8/2000
FAKIR MOHMED HAJI HASAN vs COMMISSIONER OF INCOME TAX
ITR/267/199310/8/2000
COMMISSIONER OF INCOME TAX vs P P CONTRACTOR
ITR/2/198510/8/2000
PIPUSHKUMAR O DESAI vs COMMISSIONER OF INCOME TAX
ITR/243/199410/8/2000
COMMISSIONER OF INCOME TAX vs TANVI SAJNI FAMILY TRUST
ITR/4/19859/8/2000
THE COMMISSIONER OF INCOME-TAX vs M/S.CAMA HOTELS LTD.
ITA/333/19994/8/2000
COMMISSIONER OF INCOME-TAX vs GAURIBEN K MAHADEVIA
ITR/352/19841/8/2000
