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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME-TAX vs SILVER COTTON MILLS CO. LTD.

ITR/107/198512/1/2001

COMMISSIONER OF INCOME-TAX vs MEHMOODMIAN A TOPIWALA

ITR/15/198611/1/2001

COMMISSIONER OF INCOME-TAX vs BHAVNAGAR BONE & FERTILIZERS CO. PVT. LTD.

ITR/88/19859/1/2001

BERAR INVESTMENT PVT. LTD. vs C I T

ITR/84/19858/1/2001

COMMISSIONER OF INCOME-TAX vs FATEHSINHJI GINNING PRESSING &MANUFACTURING CO

ITR/67/19858/1/2001

COMMISISONER OF INCOME-TAX vs COMMERCIAL A'BAD MILLS CO.LTD.

ITR/101/198527/12/2000

MALHOTRA STEEL CO. vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/10429/200026/12/2000

MEHSANA DISTRICT CO-OPERATIVE BANK LTD. vs INCOME TAX OFFICER

TAXAP/151/20006/12/2000

THE GUJARAT STATE CO.OP. BANK-LTD. vs THE COMMISSIONER OF INCOME TAX

ITR/48/199929/11/2000

GUJARAT CO-OPERATIVE OILSEEDS GROWERS' FEDERATION LTD. vs DY. C.I.T.

TAXAP/345/200027/11/2000

COMMISSIONER OF INCOME-TAX vs LIGHT PUBLICATION LIMITED

ITR/369/198424/11/2000

COMMISSIONER OF INCOME TAX vs CIBATUL LIMITED

ITR/199/198521/11/2000

SHANTABEN GOVINDLAL PATEL vs COMMISSIONER OF INCOME-TAX

ITR/115/198514/11/2000

COMMISSIONER OF INCOME TAX vs ANIL STARCH PRODUCTS LTD

ITR/198/19857/11/2000

COMMISSIONER OF INCOME TAX vs INDEQUIP ENGINEERING CO. LTD.

ITR/151/198528/9/2000

THE COMMISSIONER OF INCOME TAX vs CHANDRAKANT DAHYABHAI PATEL (HUF)

ITA/361/199927/9/2000

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE D.M.DHARMADHIKARI,HONOURABLE MR. JUSTICE ANIL R. DAVE

THE COMMISSIONER OF INCOME TAX vs PANKAJ DAHVABHAI PATEL(HUF)

ITA/360/199927/9/2000

HONOURABLE THE CHIEF JUSTICE MR. JUSTICE D.M.DHARMADHIKARI,HONOURABLE MR. JUSTICE ANIL R. DAVE

COMMISSIONER OF INCOME-TAX vs NIRMALA BAKUBHAI FOUNDATION

ITR/132/198521/9/2000

COMMISSIONER OF INCOME TAX vs AMBALAL SARABHAI CHARITY TRUST

ITR/142/198521/9/2000

ASHA SARABHAI vs COMMISISONER OF INCOME-TAX

ITR/108/198519/9/2000