← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX vs DHIJEN DARSHI FAMILY TRUST
ITR/232/199116/1/2001
COMMISSIONER OF INCOME TAX vs RAMANLAL NAGINDAS SHAH
ITR/78/198616/1/2001
COMMISSIONER OF INCOME-TAX vs BAKUBHAI MANSUKHBHAI CHARITY TRUST
ITR/237/199116/1/2001
COMMISSIONER OF INCOME-TAX vs RANJIBEN CHINUBHAI
ITR/105/198816/1/2001
COMMISSIONER OF INCOME TAX vs SANJAY FAMILY TRUST
ITR/118/198616/1/2001
COMMISSIONER OF INCOME-TAX vs KASHIRAM TEXTILES MILLS PVT LTD.
ITR/34/198916/1/2001
COMMISSIONER OF INCOME TAX vs KASTURBHAI MAYABHAI PVT. LTD.
ITR/11/198716/1/2001
COMMISSIONER OF INCOME TAX vs GANDHINAGAR BOTTLING PVT.LTD.
ITR/32/199516/1/2001
COMMISSIONER OF INCOME-TAX vs NIRMALA BAKUBHAI FOUNDATION
ITR/238/199116/1/2001
COMMISSIONER OF INCONE TAX vs HEIRS OF R N SHAH- GIRISHKUMAR R SHAH
ITR/83/198616/1/2001
COMMISSIONER OF INCOME TAX vs CHEMICOAT LTD.
ITR/81/198816/1/2001
COMMISSIONER OF INCOME TAX vs SHRI GOPALJI H. VIHOL
ITR/114/199616/1/2001
COMMISSIONER OF INCOME TAX vs MOHANBHAI N PATEL
ITR/42/199516/1/2001
COMMISSIONER OF INCOME-TAX vs GUJARAT MINISTEEL LIMITED
ITR/192/198816/1/2001
SHRI VIJAYBHAI C. PATEL vs COMMISSIONER OF INCOME-TAX
ITR/58/199716/1/2001
COMMISSIONER OF INCOME-TAX vs RAJNIBEN CHINUBHAI
ITR/9/199216/1/2001
COMMISSIONER OF INCOME-TAX vs NIRMALA BAKUBHAI FOUNDATION
ITR/395/199216/1/2001
COMMISSIONER OF INCOME TAX vs RAMNIKLAL JIVANLAL KINARIWALA
ITR/47/199016/1/2001
COMMISSIONER OF INCOME-TAX vs RASIKLAL MOHANLAL
ITR/34/198716/1/2001
GUJARAT AGRO OIL ENTERPRISES LTD. vs COMMISSIONER OF INCOME-TAX
ITR/113/198512/1/2001