← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX vs DEEPAK NITRITE LTD.
ITR/137/19967/3/2001
COMMISSIONER OF WEALTH TAX vs SUBODHCHANDRA CHATURBHUJDAS
WTR/35/198522/2/2001
COMMISSIONER OF WEALTH-TAX vs GORDHANBHAI JETHABHAI PATEL
WTR/1/198522/2/2001
COMMISSIONER OF INCOME-TAX vs ARUNA MILLS LTD
ITR/121/198915/2/2001
COMMISSIONER OF INCOME-TAX vs SARASPUR MILLS LTD.
ITR/202/198913/2/2001
COMMI. OF INCOME TAX vs ATUL PRODUCTS LTD.
ITA/351/19992/2/2001
INTERNATIONAL STEEL CORPN. vs JOINT COMMISSIONER OF INCOME TAX
SCA/10718/200025/1/2001
COMMISSIONER OF INCOME TAX vs NIPA TWISTING WORKS
ITR/295/198525/1/2001
PRIYA BLUE INDUSTRIES P. LTD. vs JOINT COMMISSIONER OF INCOME TAX
SCA/10731/200024/1/2001
COMMISSIONER OF INCOME TAX vs PARSHOTTAMDAS K PANCHAL
ITR/160/198523/1/2001
COMMISSIONER OF INCOME TAX vs BHARAT LINDERS PVT. LTD.
ITR/255/198523/1/2001
COMMISSIONER OF INCOME TAX vs DEEPAK NITRITE LTD.
ITR/259/198523/1/2001
COMMISSIONER OF INCOME TAX vs BHARATKUMAR RAMANLAL PANCHAL
ITR/264/198523/1/2001
COMMISSIONER OF INCOME-TAX vs AHMEDABAD NEW COTTON MILLS COMPANY LIMITED
ITR/179/198623/1/2001
COMMISSIONER OF INCOME TAX vs MOHANLAL AND COMPANY
ITR/272/198522/1/2001
COMMISSIONER OF INCOME-TAX vs RAMNIKLAL J KINARIWALA
ITR/31/199118/1/2001
COMMISSIONER OF INCOME-TAX vs ELECON ENGINEERING CO.LTD.
ITR/49/198818/1/2001
AMRITKUMAR AMBALAL (HUF) vs COMMISSIONER OF WEALTH-TAX
WTR/29/198518/1/2001
COMMISSIONER OF INCOME-TAX vs PRADIP J. KINARIWALA
ITR/87/199218/1/2001
COMMISSIONER OF INCOME-TAX vs BAKUBHAI MANSUKHBHAI CHARITY TRUST
ITR/227/199216/1/2001
