← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX vs VISHWAKARMA KELWANI MANDAL
ITR/261/198514/6/2001
COMMISSIONER OF INCOME-TAX vs DEEPAK PIPE FACTORY
ITR/128/198514/6/2001
JAYANT SILK MILLS PVT LTD. vs COMMISSIONER OF INCOME-TAX
ITR/2/198614/6/2001
COMMISSIONER OF INCOME TAX vs SURAT DIAMONDS INDUSTRIES LTD.
ITR/298/198512/6/2001
ELSCOPE PVT. LTD. vs COMMISSIONER OF INCOME TAX
ITR/85/198611/6/2001
BIPINBHAI VADILAL FAMILY TRUSTNO.1 vs COMMISSIONER OF INCOME TAX
ITR/70/198611/6/2001
COMMISSIONER OF INCOME-TAX vs KALINDI INVESTMENT PVT. LTD.
ITR/237/198511/6/2001
COMMISSIONER OF INCOME-TAX vs SARABHAI SONS PVT. LTD.
ITR/239/198511/6/2001
ADPRINT SERVICES LTD vs COMMISSIONER OF INCOME TAX
ITR/43/198611/6/2001
MANSUKHLAL NANJIBHAI PATEL vs DY. COMMISSIONER OF INCOME - TAX
SCA/11108/200017/4/2001
COMMISSIONER OF INCOME TAX vs MEHSANA DISTRICT CO-OP. MILK PRODUCERS' UNION LTD.
ITR/158/198513/3/2001
COMMISSIONER OF INCOME TAX vs GUJARAT STATE FERTILIZER CO. LTD.
ITR/144/198513/3/2001
C I T vs SARANG SPG. MFG. CO.
ITR/187/198513/3/2001
COMMISSIONER OF INCOME-TAX vs POWER BUILD LTD.,
ITR/307/19878/3/2001
COMMISSIONER OF INCOME-TAX vs SHAHIBAUG ENTERPRENUERS PVT. LTD.
ITR/243/19858/3/2001
COMMISSIONER OF INCOME TAX vs LAKHANPAL NATIONAL LTD.
ITR/130/19938/3/2001
S. G. CHEMICALS AND PHARMAC--EUTICALS LTD. vs COMMISSSIONER OF INCOME-TAX
ITR/8/19888/3/2001
COMMISSIONER OF INCOME TAX vs MAHENDRA MILLS LTD
ITR/281/19877/3/2001
COMMISSIONER OF INCOME TAX vs REKHABEN V PATEL
ITR/275/19877/3/2001
COMMISSIONER OF INCOME TAX vs BROACH TEXTILE MILLS LTD
ITR/276/19877/3/2001
