← All Benches
ITAT Gujarat Bench
6,755 judgments
MAYURDHWAJ MAGNESIA WORKS (P) LTD vs COMMISSIONER OF INCOME-TAX
ITR/346/198420/8/1999
COMMISSIONER OF INCOME-TAX vs PATIDAR OIL CAKE INDUSTRIES
ITR/328/198424/7/1999
COMMISSIONER OF WEALTH TAX vs CHANDRASINHRAO D GAEKWAD
WTR/29/198412/5/1999
COMMISSIONER OF INCOME TAX vs CHANDANBEN MAGANLAL
ITR/261/198412/5/1999
COMMISSIONER OF WEALTH TAX vs SHETH AMBALAL HIMATLAL
WTR/64/198411/5/1999
COMMISSIONER OF INCOME TAX vs ARUNA MILLS LIMITED
ITR/272/198410/5/1999
COMMISSIONER OF WEALTH TAX vs ARVINDKUMAR HASHKUKHLAL (HUF)
WTR/84/198410/5/1999
MOHIT SHANTILAL SHAH vs COMMISSIONER OF INCOME TAX GUJARAT - III
SCA/1862/19995/5/1999
COMISSIONER OF WEALTH TAX vs G R EMPLOYEES WELFARE TRUST
WTR/78/19844/5/1999
COMMISSIONER OF INCOME-TAX vs SUHUD GEIGY LTD
ITR/359/19844/5/1999
DARSHAN TEXTILES vs JOINT COMMISSIONER OF INCOME TAX (ASSESSMENT)
SCA/2627/19993/5/1999
COMMISSIONER OF INCOME TAX vs NAVJIVAN ROLLER & PULES MILLS
ITR/247/19843/5/1999
THE COMMISIONER OF INCOME-TAX, vs GUJARAT STATE FOREST DEVELOPMENT CORP.
ITA/291/19983/5/1999
MANOHARSINHJI P JADEJA vs COMMISSIONER OF WEALTH TAX
WTR/34/198429/4/1999
COMMISSIONER OF WEALTH TAX vs GOVINDRAM TOPANDAS
WTR/43/198429/4/1999
COMMISSIONER OF INCOME-TAX vs RANTI DEVI CHAUDHARY
ITR/374/198428/4/1999
COMMISSIONER OF INCOME TAX vs KHEMANI CHAMBERS
ITR/202/198428/4/1999
COMMISSIONER OF INCOME-TAX vs KHIMCHAND CHHAGANLAL
ITR/353/198428/4/1999
NEW INDIA INDUSTRIES LTD vs COMMISSIONER OF INCOME-TAX
ITR/341/198428/4/1999
BIPINBHAI VADILAL vs COMMISSIONER OF INCOME-TAX
ITR/395/198428/4/1999
