← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME-TAX vs BIPIN VADILAL
ITR/193/198426/4/1999
DINESH MILLS LTD. vs COMMISSIONER OF INCOME TAX,
ITR/273/198423/4/1999
PLASTIC PRODUCTS ENGG. CO. vs COMMISSIONER OF INCOME TAX
ITR/182/198423/4/1999
COMMISSIONER OF INCOME-TAX vs ZARIR ADIE CONTRACTOR MINOR
ITR/367/198423/4/1999
COMMISSIONER OF INCOME-TAX vs RASHNA ADIE CONTRACTOR
ITR/366/198423/4/1999
COMMISSIONER OF INCOME TAX vs GUJARAT CARBON LTD
ITR/289/198423/4/1999
COMMISSIONER OF INCOME TAX vs ASHWINKUMAR GORDHANDAS & BROS
ITR/324/198423/4/1999
PLASTIC PRODUCTS ENGG. CO. vs COMMISSIONER OF INCOME-TAX
ITR/174/198423/4/1999
COMMISSIONER OF INCOME TAX vs BHAGWATIPRASAD P PARIKH
ITR/240/198416/4/1999
COMMISSIONER OF INCOME TAX vs SHANTILAL M SHAH
ITR/255/19847/4/1999
HONOURABLE MR. JUSTICE R.BALIA,HONOURABLE MR. JUSTICE ANIL R. DAVE
COMMISSIONER OF INCOME TAX vs ARUNA MILLS LTD.
ITR/280/19847/4/1999
COMMISSIONER OF INCOME TAX vs ASHOKA MILLS LTD.,
ITR/283/19847/4/1999
COMMISSIONER OF INCOME TAX vs H H MAHARAJA FAMILY TRUST NO.1
ITR/271/19846/4/1999
KALINDI INVESTMENTS PVT. LTD. vs COMMISSIONER OF INCOME TAX
ITR/262/19846/4/1999
COMMISSIONER OF INCOME TAX vs RAIPUR MFG. CO. LTD.
ITR/156/19845/4/1999
HONOURABLE MR. JUSTICE R.BALIA,HONOURABLE MR. JUSTICE ANIL R. DAVE
COMMISSIONER OF INCOME TAX vs SAURASHTRA PRINTS PVT. LTD.
ITA/264/19985/4/1999
COMMISSIONER OF INCOME-TAX vs LALLUBHAI G MEHTA CHARITABLE TRUST
ITR/192/19841/4/1999
COMMISSIONER OF INCOME TAX vs AHMEDABAD KAISER I HIND MILLS CO LTD.
ITR/204/198423/3/1999
THE COMMISSIONER OF INCOME-TAX vs M/S. GNAN GANGA SCIENCE INSTI.
ITA/28/199916/3/1999
COMMISSIONER OF INCOME-TAX vs GUJARAT STATE FERTILIZERS CO.
ITR/210/198410/2/1999