← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME-TAX vs SABARKANTHA DISTRICT CO-OP. MILK PRODUCERS UNION LTD.
ITR/222/198410/2/1999
COMMISSIONER OF INCOME-TAX vs ARUNA MILLS LTD
ITR/201/198410/2/1999
COMMISSIONER OF INCOME-TAX vs HARSH FAMILY TRUST
ITR/212/19849/2/1999
COMMISSIONER OF INCOME-TAX vs RAIPUR MFG CO LTD
ITR/209/19849/2/1999
COMMISSIONER OF INCOME-TAX vs DAXABEN RAMANLAL
ITR/196/19849/2/1999
COMMISSIONER OF INCOME-TAX vs AHMEDABAD MASKATI CLOTH DELAERS COMPANY
ITR/217/19849/2/1999
COMMISSIONER OF INCOME TAX vs ROHIT MILLS LTD.
ITR/163/19849/2/1999
COMMISSIONER OF INCOME TAX vs AREEZ KHAMBHATTA FAMILY TRUST
ITR/160/19849/2/1999
COMMISSIONER OF INCOME TAX vs PETLAD TURKEY RED DYE WORKS CO. LTD.
ITR/157/19849/2/1999
COMMISSIONER OF INCOME TAX vs ASHABEN ROHITBHAI
ITR/158/19849/2/1999
COMMISSIONER OF INCOME-TAX vs MEHMOODIYAN A TOPIWALA
ITR/218/19849/2/1999
COMMISSIONER OF INCOME-TAX vs KRISHNADAS GOVINDAS
ITR/133/19845/2/1999
COMMISSIONER OF INCOME TAX vs PREMIER DYE CASTING ENGG. CO. LTD.
ITR/155/19843/2/1999
RANOLI INVESTMENT (P) LTD. vs COMMISSIONER OF INCOME TAX
ITR/151/19842/2/1999
COMMISSIONER OF INCOME TAX vs KOTHARI OIL PRODUCTS CO. LTD.
ITR/153/19842/2/1999
ADANI EXPORTS vs DY COMMISSIONER OF INCOME TAX (ASSTTS)
SCA/10543/199829/12/1998
SHETH AMBALAL HIMATLAL vs COMMISSIONER OF INCOME-TAX
ITR/135/198424/12/1998
AHMEDABAD KAISER I HIND MILLS COMPANY LIMITED vs COMMISSIONER OF INCOME TAX
ITR/175/198424/12/1998
COMMISSIONER OF INCOME TAX vs REVABEN BABULAL MISTRY
ITR/139/198423/12/1998
COMMISSIONER OF INCOME TAX vs BHARAT VIJAY MILLS LTD.
ITR/143/198423/12/1998
