← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME-TAX vs JAYANT B HARIBHAKTI
ITR/139/198719/7/2001
SURESHCHANDRA A SHAH vs COMMISSIONER OF INCOME TAX
ITR/136/198719/7/2001
COMMISSIONER OF INCOME TAX vs BHARAT VIJAY CONSTRUCTION CO
ITR/309/198719/7/2001
COMMISSIONER OF INCOME TAX vs AHMEDABAD NEW COTTON MILLS CO LTD
ITR/283/198719/7/2001
COMMISSIONER OF INCOME TAX vs DEEPAK NITRITE LTD.
ITR/110/198719/7/2001
HINDUSTAN MARBEL PVT LTD. vs COMMISSIONER OF INCOME-TAX
ITR/72/198719/7/2001
KUBERBHAI DHANJIBHAI PATEL vs COMMISSIONER OF INCOME TAX
ITR/12/198719/7/2001
COMMISSIONER OF INCOME TAX vs CIBATUL LTD
ITR/291/198719/7/2001
COMMISSIONER OF INCOME-TAX vs INDU NISSAN OXO CHEMICALS LTD.
ITR/51/198719/7/2001
PARIKH ENTERPRISES PVT. LTD. vs COMMISSIONER OF INCOME-TAX
ITR/30/198719/7/2001
MANIBHAI & BROS vs COMMISSIONER OF INCOME TAX
ITR/36/198719/7/2001
NAVJIVAN OIL MILLS vs COMMISSIONER OF INCOME TAX
ITR/147/198619/7/2001
DEEPAK NITRITE LTD. vs COMMISSIONER OF INCOME-TAX
ITR/54/198719/7/2001
COMMISSIONER OF INCOME TAX vs BARODA ELECTRIC METERS LTD.
ITR/118/198719/7/2001
VIKRAM V PANCHAL vs COMMISSIONER OF INCOME-TAX
ITR/123/198719/7/2001
COMMISSIONER OF INCOME-TAX vs ANIL STARCH PRODUCTS LTD.
ITR/87/198719/7/2001
COMMISSIONER OF INCOME-TAX vs ELECON ENGINEERING CO LTD
ITR/2/198719/7/2001
NIKHIL V PATEL vs COMMISSIONER OF INCOME-TAX
ITR/37/198719/7/2001
NATIONAL WIRE MFG CO vs COMMISSIONER OF INCOME-TAX
ITR/22/198619/7/2001
COMMISSIONER OF INCOME-TAX vs JAYANT H HARIBHAKTI
ITR/140/198719/7/2001