← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX vs PUSHPA ENTERPRISES
ITR/246/198525/7/2001
TELEQUIP SERVICES LTD vs COMMISSIONER OF INCOME-TAX
ITR/127/198625/7/2001
INDCON MARKETING LTD. vs COMMISSIONER OF INCOME-TAX
ITR/146/198625/7/2001
COMMISSIONER OF WEALTH-TAX vs HH RAJMATA GULABKUNVERBA SAHEB OF NAWANAGAR TRUST
WTR/10/198624/7/2001
COMMISSIONER OF WEALTH-TAX vs MANUBHAI BHIKABHAI
WTR/49/198624/7/2001
COMMISSIONER OF WEALTH-TAX vs VIJAYSINH CHIMANBHAI
WTR/20/198624/7/2001
COMMISSIONER ON INCOME TAX vs EXEL GRAPHICS PVT LTD
ITR/181/198624/7/2001
SAYAJI IRON & ENGG CO vs COMMISSIONER OF INCOME TAX
ITR/158/198624/7/2001
BARODA COMMERCIAL CORPN. PVT. LTD. vs COMMISSIONER OF INCOME TAX
ITR/80/198624/7/2001
COMMISSIONER OF INCOME TAX vs MOTICHAND VIRPAL SHAH
ITR/144/198623/7/2001
COMMISSIONER OF INCOME TAX vs MOTICHAND VIRPAL SHAH
ITR/156/198623/7/2001
COMMISSIONER OF WEALTH-TAX vs SUHASBHAI VADILAL MEHTA
WTR/56/198620/7/2001
COMMISSIONER OF WEALTH-TAX vs RAMESH R INAMDAR
WTR/65/198620/7/2001
COMMISSIONER OF WEALTH TAX vs CHANDULAL M SHAH
WTR/39/198519/7/2001
COMMISSIONER OF INCOME-TAX vs JASHVANTLAL S PANCHAL
ITR/46/198719/7/2001
HOTEL SABAR PVT. LTD. vs COMMISSIONER OF INCOME TAX
ITR/15/198719/7/2001
CADILA LABORATORIES PVT. LTD. vs COMMISSIONER OF INCOME-TAX
ITR/61/198719/7/2001
INDUBHAI CHHOTABHAI PATEL vs COMMISSIONER OF INCOME-TAX
ITR/38/198719/7/2001
COMMISSIONER OF INCOME-TAX vs KASHIRAM TEXTILE MILLS P. LTD.
ITR/53/198719/7/2001
COMMISSIONER OF INCOME TAX vs GUJARAT METAL CAST P LTD
ITR/303/198719/7/2001