← All Benches
ITAT Gujarat Bench
6,755 judgments
CADILA CHEMICALS PVT.LTD. vs COMMISSIONER OF INOCME TAX
ITR/59/198719/7/2001
VIMLA SIDDHARTHBHAI vs COMMISSIONER OF INCOME-TAX
ITR/121/198719/7/2001
PATIDAR OIL CAKE INDUSTRIES vs COMMISSIONER OF INCOME-TAX
ITR/133/198719/7/2001
COMMISSIONER OF INCOME TAX vs OM NILKANTH CHEMICALS (I) PVT LTD
ITR/171/198618/7/2001
KASHIRAM OMPRAKASH vs COMMISSIONER OF INCOME TAX
ITR/169/198618/7/2001
COMMISSIONER OF INCOME TAX vs ASHOKA MILLS LTD
ITR/161/198617/7/2001
GHANSHYAM A PANDIT
ITR/43/199312/7/2001
HONOURABLE MR. JUSTICE ANIL R. DAVE,HONOURABLE MR. JUSTICE D.A.MEHTA
GHANSHYAM A PANDIT vs COMMISSIONER OF INCOME TAX
ITR/113/198612/7/2001
COMMISSIONER OF INCOME-TAX vs CAMA HOTELS PVT. LTD.
ITR/191/198612/7/2001
COMMISSIONER OF INCOME TAX vs RAJENDRA DYEING & PRINTING MILLS LTD.
ITR/86/198612/7/2001
COMMISSIONER OF INCOME TAX vs ILAC LTD.
ITR/87/198612/7/2001
GLASS LINES EQUIPMENTS CO LTD vs COMMISSIONER OF INCOME-TAX
ITR/140/198612/7/2001
COMMISSIONER OF WEALTH TAX vs JAYKRISHNA HARIVALLBHDAS HUF
WTR/7/198411/7/2001
COMMISSIONER OF INCOME-TAX vs GUJ.NARMADA VALLEY FERTILIZERSCOMPANY LIMITED
ITR/201/198610/7/2001
ANILBHAI C PATEL vs COMMISSIONER OF INCOME TAX
ITR/159/198610/7/2001
COMMISSIONER OF INCOME-TAX vs ATUL PRODUCTS LIMITED
ITR/203/198610/7/2001
BHOGILAL BHAICHANDBHAI vs COMMISSIONER OF INCOME TAX
ITR/151/198610/7/2001
S I WORKS (QUARRY) PVT. LTD. vs COMMISSIONER OF INCOME TAX
ITR/124/198610/7/2001
MURUBHAI RAMJIBHAI & ORS vs COMMISSIONER OF INCOME TAX
ITR/160/198610/7/2001
JAYANT PAPER MILLS LTD. vs COMMISSIONER OF INCOME TAX
ITR/132/198610/7/2001