← All Benches
ITAT Gujarat Bench
6,755 judgments
SURAT DIST COOP SPINNING MILLSLTD vs COMMISSIONER OF INCOME TAX
ITR/182/198610/7/2001
SURAT DIST. CO.OP.SPINNING MILLS LTD. vs COMMISSIONER OF INCOME TAX
ITR/125/198610/7/2001
INDUKUMAR C. PATEL vs COMMISSIONER OF INCOME-TAX
ITR/195/198610/7/2001
COMMISSIONER OF INCOME TAX vs MIHIR TEXTILE LTD
ITR/168/198610/7/2001
COMMISSIONER OF INCOME TAX vs SAVITABEN N AMIN
ITR/45/198610/7/2001
SADHNA TALKIES vs COMMISSIONER OF INCOME-TAX
ITR/57/198610/7/2001
BHARATKUMAR C PATEL vs COMMISSIONER OF INCOME TAX
ITR/143/198610/7/2001
CHAMPAKLAL BHAICHANDBHAI vs COMMISSIONER OF INCOME TAX
ITR/167/198610/7/2001
COMMISSIONER OF INCOME TAX vs AGARWAL PAPER MILLS PVT. LTD.
ITR/114/19869/7/2001
COMMISSIONER OF INCOME TAX vs DAYAL B MISTRY
ITR/138/19869/7/2001
COMMISSIONER OF INCOME TAX vs SHREYAS LAND DEVELOPMENT CORPN
ITR/120/19869/7/2001
COMMISSIONER OF INCOME-TAX vs APOORVA SHANTILAL SHAH
ITR/139/19865/7/2001
SARABHAI TECHONOLOGICAL DEVLOPMENT SYNDICATE PVT LTD vs COMMISSIONER OF INCOME-TAX
ITR/99/19865/7/2001
COMMISSIONER OF INCOME-TAX vs SHAH ENGINEERING CO.
ITR/197/19865/7/2001
COMMISSIONER OF INCOME-TAX vs KEDRAJ AGRICULTURAL INDUSTRIES
ITR/207/19865/7/2001
COMMISSIONER OF INCOME-TAX vs JAYANT EXTRACTION INDUSTRIES
ITR/214/19865/7/2001
COMMISSIONER OF INCOME-TAX vs N. J. METAL SCREENS MFG. PVT. LTD.
ITR/199/19864/7/2001
COMMISSIONER OF INCOME TAX vs VISHWAJIT M MEHTA
ITR/123/19864/7/2001
COMMISSIONER OF INCOME-TAX vs CHEMICOAT LIMITED
ITR/173/19864/7/2001
COMMISSIONER OF INCOME-TAX vs ELLISBRIDGE GYMKHANA
ITR/217/19864/7/2001