← All Benches
ITAT Gujarat Bench
6,755 judgments
MEHTA INVESTMENTS & TRADERS PVT LTD vs COMMISSIONER OF INCOME TAX
ITR/187/19864/7/2001
COMMISSIONER OF INCOME TAX vs N C MEHTA
ITR/98/19864/7/2001
COMMISSIONER OF INCOME TAX vs M.C. SHAH
ITR/165/19863/7/2001
COMMISSIONER OF INCOME-TAX vs B.K. DIST. CO. OP. MILK PRODU.UNION LTD.
ITR/212/19863/7/2001
B.K. DIST.CO.OP.MILK PRODUCERSUNION LTD. vs COMMISSIONER OF INCOME TAX
ITR/211/19863/7/2001
MEHSANA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD vs COMMISSIONER OF INCOME-TAX
ITR/55/19863/7/2001
COMMISSIONER OF INCOME-TAX vs DEEPAK J PANCHAL HEIR OF J S PANCHAL
ITR/176/19863/7/2001
CHHOTABHAI J PATEL vs COMMISSIONER OF WEALTH-TAX
WTR/6/19863/7/2001
KAIRA DIST. CO.OP.MILK PRODUCERS UNION LTD. vs COMMISSIONER OF INCOME-TAX
ITR/32/19872/7/2001
MEHSANA DISTRICT CO-OP.MILK PRODUCERS UNION LTD. vs COMMISSIONER OF INCOME-TAX
ITR/51/19862/7/2001
MEHSANA DISTRICT CO-OP. MILK PRODUCERS UNION LTD. vs COMMISSIONER OF INCOME-TAX
ITR/52/19862/7/2001
COMMISSIONER OF INCOME TAX vs SARABHAI CHEMICALS PVT.LTD.
ITR/12/198828/6/2001
COMMISSIONER OF WEALTH-TAX vs NATVERLAL J JADAWALA
WTR/13/198628/6/2001
HARSHADKUMAR N DALAL vs COMMISSIONER OF INCOME TAX
ITR/3/198828/6/2001
KIRANBHAI R. PATEL vs COMMISSIONER OF INCOME-TAX
ITR/4/198828/6/2001
BANYAN & BERRY vs COMMISSIONER OF INCOME TAX
ITR/64/198728/6/2001
PRAFULBHAI M. PATEL vs COMMISSIONER OF INCOME-TAX
ITR/5/198828/6/2001
COMMISSIONER OF INCOME TAX vs SAURASHTRA CEMENT & CHEMICALS INDUSTRIES LTD
ITR/44/198627/6/2001
COMMISSIONER OF INCOME TAX vs ARVINDBHAI SHANTILAL
ITR/81/198626/6/2001
COMMISSIONER OF WEALTH-TAX vs HARIKVALLABHDAS KALIDAS CH. TRUST
WTR/8/198526/6/2001
