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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX II vs MARUTI ALUMINIUM PVT LTD

TAXAP/330/201127/6/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-II vs GAY LORD INDUSTRIES LTD

TAXAP/1426/201127/6/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-I vs AHMEDABAD STEEL CRAFT LTD

TAXAP/586/201127/6/2012

GUJARAT POWER CORPN.LTD.

TAXAP/99/200026/6/2012

EXPO PACKAGING vs ACIT

TAXAP/104/200025/6/2012

COMMISSIONER OF INCOME TAX-I vs NANIKRAM S JHAMTANI

TAXAP/920/201121/6/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-1 vs PRABHUDAS K PATEL

TAXAP/884/201121/6/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

THE COMMISSIONER OF INCOME TAXV vs NATWARLAL SHIRCHAND SANGHVI

TAXAP/1046/201121/6/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX(TDS) vs CTS DEVELOPERS PVT LTD

TAXAP/1025/201121/6/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-I vs ASHISH SURENDRA JAIN PROP OF M/S MANISHA MARKETING

TAXAP/935/201121/6/2012

A.C.I.T. - BHARUCH CIRCLE vs NARMADA CHEMATUR PETROCHEMICALS LTD

TAXAP/248/201021/6/2012

COMMISSIONER OF INCOME TAX-I vs SHYAM INDUSTRIES

TAXAP/1383/201121/6/2012

COMMISSIONER OF INCOME TAX-I vs M/S ARIHANT AVENUE & CREDIT LTD

TAXAP/1038/201121/6/2012

COMMISSIONER OF INCOME TAX(TDS) vs CTS DEVELOPERS PVT LTD

TAXAP/1026/201121/6/2012

COMMISSIONER OF INCOME TAX-24 MUMBAI vs AHMED ALIJI NANDOLIYA

TAXAP/899/201121/6/2012

COMMISSIONER OF INCOME TAX-24 MUMBAI vs ISMAIL ALIJI NANDOLIYA

TAXAP/900/201121/6/2012

COMMISSIONER OF INCOME TAX-1 vs PRABHUDAS K PATEL

TAXAP/885/201121/6/2012

INDO AUERLICT MANUFACTURING COMPANY THRO ITS PARTNER vs INCOME TAX OFFICER WARD-2 (4)

SCA/3432/201220/6/2012

COMMISSIONER OF INCOME TAX-II vs M/S HIPOLIN LTD

TAXAP/634/201120/6/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX -II vs INDUCTOTHERM (INDIA) PVT. LTD.

TAXAP/608/201120/6/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA