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ITAT Gujarat Bench

6,755 judgments

DIRECTOR OF INCOME TAX (EXEMPTION) vs SHETH JIVANDAS GODIDAS SHANKHESHWAR PARSHWANATHJI JAIN

TAXAP/1380/201120/6/2012

THE COMMISSIONER OF INCOME TAX-V vs RAKESH S MARADIA

TAXAP/671/201120/6/2012

THE COMMISSIONER OF INCOME TAX-V vs RAJIV S MARADIA

TAXAP/672/201120/6/2012

JHAVERI COATERS (P) LTD. vs ASSTT. C.I.T.

TAXAP/96/200019/6/2012

ASSTT. C.I.T. vs S.K. PATEL FAMILY TRUST

TAXAP/84/200019/6/2012

INSTRUMENTS AND CONTROL COMPANY vs CHIEF COMMISSIONER OF INCOME TAX-I

SCA/10330/200318/6/2012

BHARATBHAI B SHAH vs INCOME TAX OFFICER

SCA/9820/200218/6/2012

AIMS OXYGEN PVT. LTD. vs A.C.W.T.

TAXAP/103/200018/6/2012

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

AIMS OXYGEN PVT. LTD. vs A.C.W.T.

TAXAP/101/200018/6/2012

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

I.T.O. vs LAKHANPAL NATIONAL LTD.

TAXAP/177/200018/6/2012

DY. CIT (ASSTT) vs KONARK ORGANISERS PVT. LTD.

TAXAP/325/200016/6/2012

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

COMMISSIONER OF WEALTH TAX vs DR.NARAYAN T. BADDI

TAXAP/541/200616/6/2012

DY. CIT (ASSTT) vs PANNA CORPORATION

TAXAP/323/200016/6/2012

COMMISSIONER OF WEALTH TAX vs DR.NARAYAN T. BADDI

TAXAP/540/200616/6/2012

COMMISSIONER OF INCOME TAX-I vs SAMIR SYNTHETICS MILLS

TAXAP/518/201114/6/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-I vs SAMIR SYNTHETICS MILLS

TAXAP/517/201114/6/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-II vs GUJARAT GAS CO LTD

TAXAP/540/201114/6/2012

SWISS GLASS COAT vs ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/523/201114/6/2012

SWISS GLASS COAT vs ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/524/201114/6/2012

COMMISSIONER OF INCOME TAX-I vs SAMIR SYNTHETICS MILLS

TAXAP/519/201114/6/2012