ITAT Gujarat Bench

DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) vs M V LION GLORY M/S WORLDGLORY SHIPPING LTD

COMMISSIONER OF INCOME TAX-1 vs BELL GRANITO CERAMICA LTD

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-1 vs BELL GRANITO CERAMICA LTD

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-II vs KINARIWALA SPINNERS LTD

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-II vs KINARIWALA SPINNERS LTD

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX vs MULTIMEDIA FRONTIERS LTD

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

THE COMMISSIONER OF INCOME TAX-VI vs NILESH RAMESHWARPRASAD GUPTA

COMMISSIONER OF INCOME TAX-III vs RIDDHI SIDDHI GLUCO BIOLS LTD

COMMISSIONER OF INCOME TAX-III vs M/S SHREENATH INTERMEDIATES C/O BHAILALBHAI T AKHANI

COMMISSIONER OF INCOME TAX-III vs M/S BAPU TOBACCO CO

COMMISSIONER OF INCOME TAX-1 vs BELGIUM GLASS & GERAMICS (P) LTD

PRIYA BLUE INDUSTRIES PVT. LTD vs DEPUTY COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX-III vs M/S VINAYAK EXPORTS,

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-1 vs GUJARAT STATE ELECTRICITY CORPORATION LTD

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-1 vs GUJARAT STATE ELECTRICITY CORPORATION LTD

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX GANDHINAGAR vs M/S GUJARAT STATE CIVIL SUPPLIES CORPORATION LTD

COMMISSIONER OF INCOME TAX-III vs M/S SHREENATH INTERMEDIATES C/O BHAILALBHAI T AKHANI

THE INCOME TAX OFFICER, WARD 1(2) vs DIVYA VASUNDHARA FINANCIERS PRIVATE LIMITED

COMMISSIONER OF INCOME TAX-III vs TRANS INDIA CINEMA

HONOURABLE MR. JUSTICE JAYANT PATEL,HONOURABLE MR. JUSTICE C.L. SONI

COMMISSIONER OF INCOME TAX-III vs PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT LTD