ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX-III vs TRANS INDIA CINEMA
COMMISSIONER OF INCOME TAX - I vs MADHUR SHARES & STOCKS PVT LTD
COMMISSIONER OF INCOME TAX - IV, AHMEDABAD - IV vs MANEKBAUG COOPERATIVE HOUSING SOCIETY LIMITED
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX - IV, AHMEDABAD - IV vs MANEKBAUG COOPERATIVE HOUSING SOCIETY LIMITED
DECEASED SHANTADEVI GAEKWAD vs DY COMMISSIONER OF INCOME TAX, CIRCLE - 5
PRAKSH JAICHAND SHAH vs DIRECTOR OF INCOME TAX (INVESTIGATIONS)
VISHWANTH ENGINEERS vs ASST. COMMISSIONER OF INCOME TAX
LANXESS ABS LIMITED NOW KNOWN AS INEOS ABS (INDIA) LTD. vs DY. COMMISSIONER OF INCOME TAX,
COMMISSIONER OF INCOME TAX - I vs M/S MIRAA PROCESSORS PRIVATE LIMITED
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX-II vs NITIN S GARG
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX-II vs NITIN S GARG
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX-II vs NITIN S GARG
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX-II vs NITIN S GARG
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
