ITAT Gujarat Bench

SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE

KETAN B MEHTA vs ASSISTANT COMMISSIONER OF INCOME - TAX

COMM. OF INCOME TAX vs KRISHNA COLD STORAGE

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE R.M.CHHAYA

COMM OF INCOME TAX vs KRISHNA COLD STORAGE

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE R.M.CHHAYA

COMM. OF INCOME TAX vs KRISHNA COLD STORAGE

PARIXIT INDUSTRIES PVT LTD vs ASST. COMMISSIONER OF INCOME TAX (OSD) CIRCLE-5

SUNIL VIDHYASAGAR GAT vs SHALINI VERMA OFFICER OF DY. DIRECTOR OF INCOME TAX (INV)

GANESH HOUSING CORPORATION LTD vs DY.COMMISSIONER OF INCOME-TAX,CIRCLE 4, OR HIS SUCESSOR TO O

GUJARAT ALKALIES & CHEMICALS LTD. vs COMMISSIONER OF INCOME TAX

WHITE SILCO PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(2)

THE INCOME TAX OFFICER, WARD 2(2) vs ADINATH COOPERATIVE BANK LIMITED

MEGHMANI ORGANICS LTD., vs ASSISTANT COMMISSIONER OF INCOME TAX

DINESH BABULAL THAKKAR vs ASSTT. COMMISSIONER OF INCOME-TAX, CENT. CIR. 2(2)

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

DINESH BABULAL THAKKAR vs ASSTT. COMMISSIONER OF INCOME-TAX, CENT. CIR. 2(2)

COMMISSIONER OF INCOME TAX vs M/S JOLLY POLYMERS

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs ADARSH PACKAGING

GANESH HOUSING CORPORATION LTD vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-4

COMMISSIONER OF INCOME TAX-I vs BECHARBHAI P PARMAR

VXL INDIA LTD. vs ASST. C I T

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI