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ITAT Gujarat Bench

6,755 judgments

VXL INDIA LTD vs ASSTT C I T

TAXAP/469/199911/11/2008

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI

VXL INDIA LTD. vs INCOME TAX OFFICER

TAXAP/468/199911/11/2008

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI

VXL INDIA LTD. vs INCOME TAX OFFICER

TAXAP/467/199911/11/2008

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI

ASST. COMMISSIONER OF INCOME TAX vs SAYAJI IRON WORKD(CONTRACT)LTD

TAXAP/465/199911/11/2008

SURESH NARAYAN BHATNAGAR vs INCOME TAX OFFICER

SCA/11922/200821/10/2008

GUJARAT FLUOROCHEMICALS LTD vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/12065/200820/10/2008

DY. C.I.T. vs CORE HEALTHCARE LTD.

TAXAP/450/20007/10/2008

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI

DY. C.I.T. vs CORE HEALTHCARE LTD.

TAXAP/449/20007/10/2008

ROSHANLAL S JAIN & OTHERS (A O P) vs DEPUTY COMMISSIONER OF INCOME-TAX (ASSESSMENT)

SCA/8976/199523/9/2008

COMMISSIONER OF INCOME TAX vs FAG PRECISION BEARING LTD.

ITR/5/199422/9/2008

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/229/200212/9/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/228/200212/9/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/227/200212/9/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/226/200212/9/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/225/200212/9/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

H.H. MAHARAJA SHRI JYOTINDRA SINHJI vs ASSTT. COMMISSIONER OF INCOME TAX

TAXAP/1318/200512/9/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

H.H. MAHARAJA SHRI JYOTINDRA SINHJI vs ASSTT. COMMISSIONER OF INCOME TAX

TAXAP/1317/200512/9/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

H.H. MAHARAJA vs ASST. COMMISSIONER OF INCOME- TAX.

TAXAP/224/200212/9/2008

THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.

TAXAP/420/200811/9/2008

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.

TAXAP/418/200811/9/2008

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA