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ITAT Gujarat Bench
6,755 judgments
THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.
TAXAP/417/200811/9/2008
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.
TAXAP/416/200811/9/2008
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.
TAXAP/415/200811/9/2008
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE COMMISSIONER OF INCOME TAX(TDS) vs RELIANCE INDUSTRIES LTD.
TAXAP/419/200811/9/2008
PATEL CHEMICALS WORKS vs ASSESSING OFFICER
TAXAP/772/19998/9/2008
GUJARAT MARITIME BOARD vs ASSTT. COMMISSIONER OF INCOME-TAX
SCA/10945/20082/9/2008
THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR
TAXAP/602/20082/9/2008
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR
TAXAP/601/20082/9/2008
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR
TAXAP/600/20082/9/2008
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR
TAXAP/599/20082/9/2008
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. vs LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR
TAXAP/598/20082/9/2008
MANHARLAL K. CHOKSI, SINCE DECEASED HIS L/R AS UNDER vs COMMISSIONER OF INCOME-TAX
ITR/111/19971/9/2008
GUJARAT STATE RURAL ROAD DEVELOPMENT AGENCY vs COMMISSIONER OF INCOME TAX
SCA/10305/200822/8/2008
GUJARAT STATE FERTILIZER & CHEMICALS LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX
TAXAP/945/200622/8/2008
THE COMMISSIONER OF INCOME TAX vs OFFICIAL LIQUIDATOR OF M/S ESSAB COMPUTER PVT. LTD.
ITR/44/199911/8/2008
CARGO CLEARING AGENCY (GUJARAT) vs JOINT COMMISSIONER OF INCOME TAX
SCA/6215/19998/8/2008
MAHAVIR INDUCTOMELT PVT. LTD. vs INCOME TAX SETTLEMENT COMMISSION
SCA/10108/20087/8/2008
COMMISSIONER OF INCOME TAX vs DEEPAL H. MEHTA
TAXAP/966/20066/8/2008
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX vs DEEPAL H. MEHTA
TAXAP/965/20066/8/2008
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA
COMMISSIONER OF INCOME TAX vs DEEPAL H. MEHTA
TAXAP/964/20066/8/2008
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA