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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs DEEPAL H. MEHTA

TAXAP/963/20066/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs DEEPAL H. MEHTA

TAXAP/962/20066/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX-I. vs ELMEX CONTROLS PVT. LTD.

TAXAP/496/20076/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX-I. vs FLEXATHERM EXPANLLOW PVT. LTD.

TAXAP/406/20076/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs M/S. HYNOUP FOOD & OIL INDUSTRIES LTD.

TAXAP/1961/20066/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs M/S. HYNOUP FOOD & OIL INDUSTRIES LTD.

TAXAP/1960/20066/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs M/S. HYNOUP FOOD & OIL INDUSTRIES LTD.

TAXAP/1959/20066/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs M/S. HYNOUP FOOD & OIL INDUSTRIES LTD.

TAXAP/1958/20066/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs M/S. HYNOUP FOOD & OIL INDUSTRIES LTD.

TAXAP/1957/20066/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX RAJKOT-III vs M/S. JAIN BRIGHT STEEL TRADERS

TAXAP/1880/20066/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX RAJKOT-III vs MITAL C. KOTICHA

TAXAP/1495/20066/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX RAJKOT-III vs JYOTIBEN S KOTICHA

TAXAP/1494/20066/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX RAJKOT-III vs HOTEL ARTEE

TAXAP/1493/20066/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

INCOME TAX OFFICER vs VXL INDIA LIMITED

TAXAP/480/19996/8/2008

COMMISSIONER OF INCOME TAX vs GUAJRAT DYESTUFF INDUSTRIES (P) LTD.

TAXAP/978/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX, RAJKOT - II vs D. LAKHANI INVESTMENTS

TAXAP/958/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX, RAJKOT - II vs MEHTA MILAN H.

TAXAP/950/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXAHMEDABAD-III vs RAJKA DESIGNS PVT. LTD.

TAXAP/946/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs METROCHEM INDUSTRIES LTD.

TAXAP/909/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs ZINJUNWADIA BROTHERS (ART JEWELLERS)

TAXAP/899/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA