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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs SPHERE STOCK HOLDINGS PVT. LTD

TAXAP/893/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXAHMEDABAD - IV, vs TURAKHIA AGENCY PVT. LTD.

TAXAP/835/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs AMTREX APPLICANCES LTD

TAXAP/798/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX AHMEDABAD - VI vs MAKWANA VALLABH RATANSINH

TAXAP/747/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs CHUDGAR RANCHHODLAL JETHMAL TRADE PVT. LTD.

TAXAP/744/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs ZINJUNWADIA BROTHERS (ART JEWELLERS)

TAXAP/743/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX-I vs M/S. SYNPACKS

TAXAP/704/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX-I. vs SHRI MAHENDRA R. PATEL, HUF

TAXAP/703/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX-I. vs SHRI MAHENDRA R. PATEL, HUF

TAXAP/702/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs KRISHNA OIL MILL

TAXAP/702/20065/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs KESHAV OIL MILL

TAXAP/701/20065/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs THE REGISTRAR.

TAXAP/689/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX RAJKOT-I. vs KUTCH SHIPPING AGENCY PVT.LTD.

TAXAP/688/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs AJAY MANSUKHLAL BAGDAI C/O. M/S. CHAITAINYA CONSTRUCT

TAXAP/687/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs MULTISPAN INSTURMENT COMPANY

TAXAP/684/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-I vs KOTHARI DYECHEM

TAXAP/68/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-I vs KOTHARI DYECHEM

TAXAP/65/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs JYOTI ENGINEERING

TAXAP/638/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX- AHMEDABAD-III vs MAHAVIR ENGINEERING

TAXAP/635/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX-I. vs GUJARAT PERFECT ENGG. LTD.

TAXAP/550/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA