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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX-I. vs JAL HI POWER PETROCHEM LTD.

TAXAP/548/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX-I. vs B.L. FUSEGEAR PVT. LTD.

TAXAP/547/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX-I. vs ALFEREZ PRIVATE LTD.

TAXAP/545/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX-I. vs D.J. SHAH INVESTMENT & FINANCEPVT. LTD.

TAXAP/543/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX-I. vs ENGINEERED POLYMERS [INDIA] PVT. LTD.

TAXAP/533/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs SHIVSHANKAR SWAMY

TAXAP/511/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs PREMPRAKASH INDUSTRIES

TAXAP/51/20065/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs PREMPRAKASH INDUSTRIES

TAXAP/50/20065/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs DOSHI ION EXCHANGE AND CHEM. IND. LTD.

TAXAP/499/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs PREMPRAKASH INDUSTRIES

TAXAP/49/20065/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs PREMPRAKASH INDUSTRIES

TAXAP/48/20065/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs NIRMAL BHANDARI

TAXAP/477/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs PREMPRAKASH INDUSTRIES

TAXAP/47/20065/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs SHRI DINESHCHANDRA R. AGRAWAL.

TAXAP/465/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs SHERMOHAMAD KHANMOHAMAD PATHAN

TAXAP/46/20065/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs SHRI SATYANARAYAN B. RATHI

TAXAP/411/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs SHRI HARIPRASAD MALPANI

TAXAP/410/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs NAVRATNA ORGANISERS & DEVELOPERS PVT. LTD.

TAXAP/402/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX vs SHRI MAHENDRA B. PATEL

TAXAP/395/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX RAJKOT-III vs M/S. MADHU INDUSTRIES

TAXAP/375/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA