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ITAT Gujarat Bench

6,755 judgments

THE COMMISSIONER OF INCOME TAX-I vs KAHLON NARENDRASINGH AVTARSINGH

TAXAP/323/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX - II vs M RAJIV OIL INDUSTRIES LTD

TAXAP/322/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs PRAMUKH AGRICO PVT. LTD.

TAXAP/295/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX - I vs JIGNABEN M SAKARIA

TAXAP/290/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX RAJKOT-I vs TRISHALA VENEERS P. LTD.

TAXAP/280/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX -II vs MADHU SILK PVT LTD.

TAXAP/279/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX RAJKOT-I vs M/S. BOOT HOUSE

TAXAP/279/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-I vs ODHAVJI CHAMPSI THACKER

TAXAP/276/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-I vs PRAMILABEN D. VORA L/R OF DINESH I. VORA

TAXAP/275/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX -II vs METROCHEM INDUSTRIES LTD.

TAXAP/267/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE INCOME TAX OFFICER, WARD 4(1) vs RAVIRATNA MOTORS PRIVATE LIMITED

TAXAP/264/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX(TDS) vs STERLING CERAMIC PVT. LTD.

TAXAP/262/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX -II vs KANORIA DYECHEM LTD.

TAXAP/261/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX(TDS) vs SHYAM INDUSTRIES LTD.

TAXAP/258/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX(TDS) vs SHYAM INDUSTRIES LTD.

TAXAP/257/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX(TDS) vs SHYAM INDUSTRIES LTD.

TAXAP/256/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-I vs THACKER GAUTAM RAJESHKUMAR

TAXAP/244/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXCENTRAL - II vs CHETAN BUILDERS

TAXAP/242/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX RAJKOT-III vs GUNVANTRAI K. DALWARA

TAXAP/231/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX(TDS) vs SHAH ALLOYS LTD.

TAXAP/217/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA