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ITAT Gujarat Bench

6,755 judgments

THE COMMISSIONER OF INCOME TAX-I vs SHYAM CONSTRUCTION

TAXAP/203/20085/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs JAYANTILAL B. PATEL

TAXAP/1872/20055/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX - I vs MAHESHWARI HANDLING AGENCY (P)LTD.

TAXAP/1683/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX -II vs PATEL MAVJIBHAI HARJIBHAI

TAXAP/1678/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-I vs ANUP ENGG. LTD.

TAXAP/1677/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-I vs CONCORD PHARMACEUTICALS LTD.

TAXAP/1669/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-I vs CONCORD PHARMACEUTICALS LTD.

TAXAP/1668/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-I vs CONCORD PHARMACEUTICALS LTD.

TAXAP/1667/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXAHMEDABAD-I vs INTERFACE CAPITAL MARKET (P) LTD.

TAXAP/1666/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-IV vs SWISS PHARMA PVT. LTD.

TAXAP/1665/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX (TDS) vs PARAS PHARMACEUTICALS LTD

TAXAP/1664/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXAHMEDABAD-I vs ATUL INTERMEDIATES

TAXAP/1660/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX - II vs ISHWARLAL LAXMIDAS KHAKHHAR

TAXAP/1659/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXAHMEDABAD - II vs MARDIA CHEMICALS LTD.

TAXAP/1658/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-I vs ASTRAL PHARMACEUTICALS INDUSTRIES

TAXAP/1648/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXCENTRAL - I vs SHASHIKANT VENILAL TAMAKUWALA

TAXAP/1637/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-I vs AVADAT TRADING PVT. LTD.

TAXAP/1620/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX- I vs BHARAT BOBBINS LIMITED

TAXAP/1559/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-I vs SUMIN CORPORATION

TAXAP/1548/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-V vs VIPUL M SHAH

TAXAP/1518/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA