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ITAT Gujarat Bench

6,755 judgments

THE COMMISSIONER OF INCOME TAX-I vs ASHISH TECHOCRAT PVT. LTD.

TAXAP/1514/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE ASSISTANT COMMISSIONER OF INCOME TAX vs CREATIVE CASTINGS LIMITED

TAXAP/1508/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXRAJKOT-III vs SWASTIK TILES MFG. CO.

TAXAP/1506/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX AHMEDABAD-I vs JAGAT R. SHAH

TAXAP/1501/20065/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX RAJKOT-I vs SHOBHNABEN H. RAICHURA

TAXAP/1496/20065/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs CHANDULAL ALIAS VALLABHDAS DAMJI

TAXAP/1484/20065/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INOCME TAXAHMEDABAD-I, vs CADILA ANIBIOTICS LTD.

TAXAP/1472/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX (TDS) vs PROJECT & DEVELOPMENT INDIA LTD

TAXAP/1442/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX (TDS) vs PROJECT & DEVELOPMENT INDIA LTD

TAXAP/1441/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs LALIT THAKKAR (HUF)

TAXAP/1434/20055/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs RUSTAM SPINNERS LTD. (KNOWN AS JAYATMA SPINNERS LTD

TAXAP/1419/20065/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX- I vs LATE GAUTAM SARABHAI L/H. SMT.GIRA SARABHAI

TAXAP/1409/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX- I vs CONCORD PHARMACEUTICALS

TAXAP/1405/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX- I vs CONCORD PHARMACEUTICALS

TAXAP/1404/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX- I vs CONCORD PHARMACEUTICALS

TAXAP/1403/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX- I vs CONCORD PHARMACEUTICALS

TAXAP/1402/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXAHMEDABAD-I vs ANAND CREDIT LTD.

TAXAP/1379/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-I vs LIQUID CONTROL INDIA LTD.

TAXAP/1375/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXAHMEDABAD - I vs DINESH L. KANANI

TAXAP/1360/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX RAJKOT-I vs MEHTA HERBALS P.LTD.

TAXAP/1348/20065/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA