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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs CAFFIL PRIVATE LIMITED

TAXAP/1322/20055/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-III vs KAILASH CHEMICAL

TAXAP/1263/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXCENTRAL-II vs NITROCHEM INDIA LTD.

TAXAP/1261/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-II vs NARAYANSING GULABSINGH

TAXAP/1240/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-II vs EXPLORA INFOTECH LTD. (FORMERLY KNOWN AS N.G. REALTO

TAXAP/1212/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXAHMEDABAD-I vs CADILA HOSPITAL PRODUCTS LTD.

TAXAP/1209/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-I, vs RATANAKAR D SHETTY

TAXAP/1147/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXAHMEDABAD-VII vs JANAKKUMAR B. CHOKSHI

TAXAP/1146/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-I, vs JHAVERI SECURITIES LTD.

TAXAP/1145/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXAHMEDABAD - II vs JINAL CHEM PVT. LTD.

TAXAP/1144/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXAHMEDABAD-IV vs BALARAM CONSTRUCTION LTD.

TAXAP/1143/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX-VI vs VIJAY SHIP BREAKING CORPORATION

TAXAP/1142/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX, AHMEDABAD - II vs GLOBAL SECURITIES LTD.

TAXAP/1141/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXAHMEDABAD-I vs MAHESHWARI STEEL CORPORATION

TAXAP/1140/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX- III vs PACE COMPUTER CONSULTANT PVT. LTD.

TAXAP/1139/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAXAHMEDABAD-I vs MAHESHWARI STEEL CORPORATION

TAXAP/1138/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs ITALIA GLASS PVT. LTD.

TAXAP/1135/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INOCME TAXAHMEDABAD-I, vs ABHIGNA TRADING CO. LTD.

TAXAP/1134/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX - I vs ECONIX HI-TECH COMPONENTS PVT.LTD.

TAXAP/1092/20075/8/2008

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

THE COMMISSIONER OF INCOME TAX(TDS) vs STERLING CERAMIC PVT. LTD.

TAXAP/218/20085/8/2008