ITAT Gujarat Bench

COMMISSIONER OF INCOME TAX vs STATE BANK OF SAURASHTRA

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs STATE BANK OF SAURASHTRA

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs STATE BANK OF SAURASHTRA

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs STATE BANK OF SAURASHTRA

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs STATE BANK OF SAURASHTRA

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

COMMISSIONER OF INCOME TAX vs STATE BANK OF SAURASHTRA

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE BANKIM.N.MEHTA

SUKHADIA JAMNADAS MAGANLAL vs THE INCOME TAX OFFICER

COMMISSIONER OF INCOME TAX III vs R.K. CONSTRUCTION CO.

CIT vs MADHU SILK TEXTILES,

ASSTT. COMMISSIONER OF INCOME TAX vs COROMANDAL INVESTMENT PVT. LTD

DY.COMMISSIONER OF INCOME TAX vs GUJARAT STATE INVESTMENTS LTD.

SHRI LAXMANBHAI S. PATEL SINCE DECEASED HIS L/R UNDER vs COMMISSIONER OF INCOME TAX

MANORAMA SARABHAI (JP) TRUST NO.76 vs A.C.I.T.

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE RAJESH H.SHUKLA

PALLAVI MAYOR vs A.C.I.T.

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE RAJESH H.SHUKLA

GITA MAYOR vs A.C.I.T.

HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE RAJESH H.SHUKLA

M/S.SERCON PRIVATE LIMITED. vs ASSTT.COMMISSIONER OF INCOME TAX.

DY. C.I.T. (ASSTT.) vs MADHUSUDAN INDUSTRIES LTD.

M/S.KRISHNA TEXTILES vs THE COMMISSIONER OF INCOME TAX

DY.CIT (ASSESSMENT) vs ASSOCIATED CROWN CLOSURES PVT.LIMITED

HYNOUP FOOD AND OIL INDUSTRIES LTD vs JT COMMISSIONER OF INCOME TAX