← All Benches
ITAT Gujarat Bench
6,755 judgments
MINOR PRAHLAD UGARDAS PATEL ORAL SPECIFIC DEF.FAMILY TRUST vs COMMISSIONER OF INCOME-TAX
ITR/95/199714/7/2008
COMMISSIONER OF INCOME TAX vs AJANTA ELECTRONICS PVT. LTD.
TAXAP/1398/200511/7/2008
COMMISSIONER OF CUSTOMS vs JHUNJHUNWALA VANASPATI LTD.
TAXAP/757/20074/7/2008
COMMISSIONER OF INCOME TAX vs VISHNURAM JIVRAM & CO.
ITR/59/19994/7/2008
COMMISSIONER OF INCOME TAX vs M/S. RUBAMIN PRIVATE LTD.
ITR/55/19994/7/2008
COMMISSIONER OF INCOME-TAX vs SARABHAI PRIVATE LIMITED
ITR/22/19994/7/2008
S J SANGHVI vs COMMISSIONER OF INCOME TAX
SCA/2711/19963/7/2008
PURSHOTTAM P PATEL vs DY COMMISSIONER OF INCOME TAX
SCA/1351/199830/6/2008
GUJARAT JHM HOTELS LTD vs DIRECTOR GENERAL OF INCOME TAX (EXEMPTION)
SCA/4192/199730/6/2008
DEPUTY C.I.T. vs AMOD PETROCHEM PVT.LTD.
TAXAP/122/199927/6/2008
MEGHMALA DISCRETIONARY FAMILY TRUST vs INCOME TAX OFFICER
SCA/1555/200826/6/2008
BAKULESH DISCRETIONARY FAMILY TRUST vs INCOME TAX OFFICER
SCA/1630/200826/6/2008
COMMISSIONER OF INCOME TAX-II vs BRAMKUMAR DISC. FAMILY TRUST
TAXAP/1575/200526/6/2008
COMMISSIONER OF INCOME TAX vs NIRUBEN KARSANBHAI PATEL
TAXAP/1543/200626/6/2008
COMMSSIONER OF INCOME TAX vs RAKESH KARSANBHAI PATEL ORAL SPECIFIC DEFERRED FAMILY TRUST
TAXAP/1655/200626/6/2008
THE COMMISSIONER OF INCOME TAX, AHMEDABAD - V vs MINOR BHURIBEN CHEHARSINH
TAXAP/617/200726/6/2008
P.V. THAKAR, C/O.M/S.MUKUND vs THE COMMISSIONER OF INCOME TAX
ITR/46/199925/6/2008
COMMISSIONER OF INCOME-TAX vs EMTICI ENGINEERING LTD.
ITR/57/199820/6/2008
AUSTIN ENGINEERING CO LTD vs JT COMMISSIONER OF INCOME TAX,
SCA/12055/200018/6/2008
THE INCOME TAX OFFICER vs SHRI ARVIND NAROTTAM (HUF)
TAXAP/372/199917/6/2008