← All Benches
ITAT Gujarat Bench
6,755 judgments
THE COMMISSIONER OF INCOME TAX vs VADILAL DAIRY INTERNATIONAL - LTD.
ITR/40/199913/5/2008
THE COMMISSIONER OF INCOME TAX vs M/S.CROWN PRODUCTS
ITR/39/199912/5/2008
COMMISSIONER OF INCOME-TAX vs UNIQUE INDUSTRIES
ITR/21/19997/5/2008
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE Z.K.SAIYED
COMMISSIONER OF INCOME TAX vs VIKSHARA TRADING & INVESTMENTSLTD.
ITR/1/19997/5/2008
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE Z.K.SAIYED
DEEPAK NITRITE LIMITED vs COMMISSIONER OF INCOME TAX
ITR/66/19986/5/2008
COMMISSIONER OF INCOME TAX vs MIHIR TEXTILES LTD.
ITR/63/19985/5/2008
VOLTAMP TRANSFOMERS LTD. vs COMMISSIONER OF INCOME TAX
ITR/45/199830/4/2008
DY.COMMISSIONER OF INCOME TAX (ASSTT.) vs SAYAJI INDUSTRIES LTD.
TAXAP/75/200323/4/2008
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE RAJESH H.SHUKLA
DY.COMMISSIONER OF INCOME TAX (ASSTT.) vs SAYAJI INDUSTRIES LTD.
TAXAP/74/200323/4/2008
HONOURABLE MR. JUSTICE K.A.PUJ,HONOURABLE MR. JUSTICE RAJESH H.SHUKLA
DY. C.I.T. vs RAJESH MALLEABLES LTD.
TAXAP/365/200123/4/2008
DY. COMMISSIONER OF INCOME TAX (ASSTT.). vs SAYAJI INDUSTRIES LTD.
TAXAP/91/200323/4/2008
AMICHAND INVESTMENT PVT. LTD. vs DY. CIT (ASSTT.) S.R.
ITR/35/199822/4/2008
COMMISSIONER OF INCOME-TAX vs SYNBIOTOCS LIMITED
ITR/34/199816/4/2008
COMMISSIONER OF INCOME TAX vs SHREE AMBICA FLOUR MILLS COR- PORATION
ITR/42/199816/4/2008
COMMISSIONER OF INCOME-TAX vs THEMIS CHEMICALS LTD.,
ITR/28/199815/4/2008
COMMISSIONER OF INCOME-TAX vs M/S.AMBICA CORPORATION
ITR/117/199715/4/2008
COMMISSIONER OF INCOME-TAX vs SHREE SHANTINATH SILK IND.
ITR/18/199815/4/2008
HIMSON FADIS MACHINERY PVT LTD vs COMMISSIONER OF INCOME-TAX
ITR/17/199815/4/2008
COMMISSIONER OF INCOME-TAX vs ARVINDBHAI NAROTTAMBHAI(HUF)
ITR/99/19979/4/2008
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE Z.K.SAIYED
COMMISSIONER OF INCOME-TAX vs M/S.PARASRAM KARAMCHAND
ITR/114/19979/4/2008
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE Z.K.SAIYED