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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME-TAX vs M/S.VADILAL INDUSTRIES LTD.

ITR/106/19979/4/2008

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE Z.K.SAIYED

M/S.ECHKE LTD. vs COMMISSIONER OF INCOME-TAX

ITR/7/199712/3/2008

COMMISSIONER OF INCOME TAX vs SUNDER SHYAM TRUST

ITR/68/199711/3/2008

COMMISSIONER OF INCOME TAX vs M/S.VENUS ELECTRICALS

ITR/66/199710/3/2008

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE Z.K.SAIYED

COMMISSIONER OF INCOME TAX vs MEHSANA DIST.CO-OP.MILK PRODU-CERS' UNION LTD.

ITR/65/199710/3/2008

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE Z.K.SAIYED

COMMISSIONER OF INCOME-TAX vs SHRI SHANKERLAL NEBHUMAL UTTA-MCHANDANI

ITR/62/199710/3/2008

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE Z.K.SAIYED

MEHSANA DIST.CO.OP.MILK PRODUCERS' UNION LTD. vs COMMISSIONER OF INCOME TAX

ITR/86/199610/3/2008

MEHSANA DIST.CO.OP.MILK PRODU-CERS' UNION LTD. vs COMMISSIONER OF INCOME-TAX

ITR/72/199710/3/2008

DR.RASIKLAL T. ACHARYA SINCE DECEASD HIS L/R AS UNDER vs COMMISSIONER OF INCOME TAX

ITR/21/199710/3/2008

COMMISSIONER OF INCOME-TAX vs SHREEJI SPICES MFG.CO.LTD.

ITR/60/19975/3/2008

COMMISSIONER OF INCOME-TAX vs SHRI KANUBHAI MULJIBHAI PATEL

ITR/61/19974/3/2008

HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE MR. JUSTICE Z.K.SAIYED

SMITA TRUST vs COMMISSIONER OF INCOME-TAX

ITR/53/19974/3/2008

KALINDI TRUST vs COMMISSIONER OF INCOME-TAX

ITR/55/19974/3/2008

BHARTI TRUST vs COMMISSIONER OF INCOME-TAX

ITR/56/19974/3/2008

SANJAY OILCAKE INDUSTRIES vs COMMISSIONER OF INCOME-TAX

ITR/279/19954/3/2008

GANESH VALABHAI FAMILY TRUST vs DY COMMISSIONER OF INCOME TAX

SCA/9600/199527/2/2008

COMMISSIONER OF INCOME TAX vs M/S.LAKHANPAL NATIONAL LTD.

ITR/31/199726/2/2008

COMMISSIONER OF INCOME TAX vs SHREE SHANTINATH SILK MILLS

ITR/50/199726/2/2008

HARIKRISHNA FAMILY TRUST vs COMMISSIONER OF INCOME-TAX

ITR/20/199725/2/2008

COMMISSIONER OF INCOME TAX vs SHRI NATVARLAL PURSHOTTAMDAS PAREKH

ITR/30/199725/2/2008