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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX-II vs GUJARAT STATE FINANCIAL SERVICES LTD

TAXAP/1406/20115/7/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-II vs GUJARAT STATE FINANCIAL SERVICES LTD

TAXAP/1404/20115/7/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

DIRECTOR OF INCOME TAX (EXEMPTION) vs PUJYA PANYAS BHADRASHIL VIJAYJI GAIVAR SMARAK TRUST

TAXAP/978/20114/7/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

DIRECTOR OF INCOME TAX (EXEMPTION) vs PUJYA PANYAS BHADRASHIL VIJAYJI GAIVAR SMARAK TRUST

TAXAP/977/20114/7/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

DIRECTOR OF INCOME TAX (EXEMPTION) vs PUJYA PANYAS BHADRASHIL VIJAYJI GAIVAR SMARAK TRUST

TAXAP/975/20114/7/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

DIRECTOR OF INCOME TAX (EXEMPTION) vs PUJYA PANYAS BHADRASHIL VIJAYJI GAIVAR SMARAK TRUST

TAXAP/974/20114/7/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-II vs WAVES FOODS PVT LTD

TAXAP/665/20114/7/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) vs MITSUTOR SHIPPING AGENCY PVT LTD

TAXAP/12/20124/7/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-II vs WAVES FOODS PVT LTD

TAXAP/666/20114/7/2012

DIRECTOR OF INCOME TAX (EXEMPTION) vs PUJYA PANYAS BHADRASHIL VIJAYJI GAIVAR SMARAK TRUST

TAXAP/976/20114/7/2012

SUN PHARMACEUTICAL INDUSTRIES LTD, SPARC vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - I

SCA/14226/20082/7/2012

VODAFONE ESSAR GUJARAT LTD (FORMERLY KNOWN AS FASCEL LTD) vs ASSISTANT COMMISSIONER OF INCOME TAX

SCA/9817/20092/7/2012

SUN PHARMACEUTICAL INDUSTRIES LTD, SPARC vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - I

SCA/14219/20082/7/2012

ASHANK D DESAI vs ASSISTANT COMMISSIONER OF INCOME - TAX

SCA/4569/20022/7/2012

ASHANK D DESAI vs ASSISTANT COMMISSIONER OF INCOME - TAX

SCA/4567/20022/7/2012

DISHMAN PHARMACEUTICALS & CHEMICALS LIMITED vs THE DEPUTY COMMISSIONER OF INCOME TAX (OSD)

SCA/29122/20072/7/2012

SILVER SEA FOOD vs COMMISSIONER OF INCOME TAX

SCA/7953/20062/7/2012

AMULAKH & COMPANY vs STATE OF GUJARAT

TAXAP/1613/201029/6/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-I vs ADMIRACLE ADVERTISING PVT LTD

TAXAP/538/201128/6/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX - III vs THE RIDDHI SIDDHI GLUCO BOILS LIMITED

TAXAP/1940/201028/6/2012