← All Benches
ITAT Gujarat Bench
6,755 judgments
A.C.I.T. vs STOCK EXCHANGE AHMEDABAD.
TAXAP/208/200017/7/2012
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
A.C.I.T. vs STOCK EXCHANGE AHMEDABAD.
TAXAP/207/200017/7/2012
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
ASSTT. CIT vs NILA CONSTRUCTION CO.
TAXAP/199/200017/7/2012
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
ASSTT C I T vs NILA CONSTRUCTION CO.
TAXAP/197/200017/7/2012
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME TAX-IV vs RISHABH G JAIN
TAXAP/114/201017/7/2012
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
GUJARAT PETROSYNTHESIS LTD. vs DY. CIT
TAXAP/108/200017/7/2012
GUJARAT PETROSYNTHESIS LTD. vs DY. CIT
TAXAP/110/200017/7/2012
GUJARAT PETROSYNTHESIS LTD. vs DY. CIT
TAXAP/113/200017/7/2012
GUJARAT PETROSYNTHESIS LTD. vs DY. CIT
TAXAP/109/200017/7/2012
GUJARAT PETROSYNTHESIS LTD. vs DY. CIT
TAXAP/106/200017/7/2012
ASSTT. CIT vs NILA CONSTRUCTION CO.
TAXAP/198/200017/7/2012
A.C.I.T. vs STOCK EXCHANGE AHMEDABAD.
TAXAP/212/200017/7/2012
GUJARAT PETROSYNTHESIS LTD. vs DY. CIT
TAXAP/107/200017/7/2012
ABHIYOG HOLDINGS PVT. LTD. vs INCOME TAX OFFICER (OSD) RANGE- 1
SCA/2003/200616/7/2012
DY. CIT (ASSTT) vs HARISHKUMAR J. GUPTA
TAXAP/63/200016/7/2012
PRITI MARINE PVT.LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1
SCA/3188/200510/7/2012
RASNA PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX
SCA/375/20059/7/2012
COMMISSIONER OF INCOME TAX(TDS) vs APOLLO HOSPITALS INTERNATIONALLTD
TAXAP/827/20115/7/2012
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-II vs INTERACTIVE FINANCIAL SERVICES LTD
TAXAP/49/20125/7/2012
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-I vs ARVIND MILLS LTD
TAXAP/1407/20115/7/2012
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA