ITAT Gujarat Bench
6,755 judgments
FAG BEARINGS INDIA LTD. vs CHIEF COMMISSIONER OF INCOME TAX
COMMISSIONER OF INCOME TAX-II vs G H C L LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-II vs KARNAVATI CLUB LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX (TDS) vs BINANI CEMENT LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX (TDS) vs BINANI CEMENT LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX (TDS) vs BINANI CEMENT LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-II vs MARWAR HOTELS LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-II vs MUTRUJABHAI HANIFBHAI KHANUSIYA
COMMISSIONER OF INCOME TAX - GANDHINAGAR vs GOKUL REFOILS & SOLVENT LTD
CHIEF COMMISSIONER OF INCOME TAX (OSD) - CENTRAL - I vs SUPER INDIA CONSTRUCTION
COMMISSIONER OF INCOME TAX - GANDHINAGAR vs GOKUL REFOILS & SOLVENT LTD
COMMISSIONER OF INCOME TAX (TDS) vs BINANI CEMENT LTD
COMMISSIONER OF INCOME TAX-II vs KARNAVATI CLUB LTD
PATEL ALLOY STEEL (P) LTD vs COMMISSIONER OF INCOME TAX-III
COMMISSIONER OF INCOME TAX-I vs DAISY PACKERS PVT LTD
COMMISSIONER OF INCOME TAX-IV vs JINENDRA S JAIN
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
A.C.I.T. vs STOCK EXCHANGE AHMEDABAD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
A.C.I.T. vs STOCK EXCHANGE AHMEDABAD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
A.C.I.T. vs STOCK EXCHANGE AHMEDABAD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
A.C.I.T. vs STOCK EXCHANGE AHMEDABAD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
