← All Benches
ITAT Gujarat Bench
6,755 judgments
SUN PHARMACEUTICAL INDUSTRIES LTD. vs DY.COMMISSIONER OF INCOME-TAX
SCA/652/20056/8/2012
COMMISSIONER OF INCOME TAX vs GARDEN FINANCE LTD
TAXAP/2317/20093/8/2012
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA PVT LTD
TAXAP/731/20111/8/2012
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA PVT LTD
TAXAP/730/20111/8/2012
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-24 vs ARIF AHMED NANDOLIA
TAXAP/523/20121/8/2012
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
SUN PHARMACEUTICAL INDUSTRIES LTD. vs DY.COMMISSIONER OF INCOME TAX
SCA/12468/200431/7/2012
DUTRON PLASTICS PVT. LTD. vs DY. C.I.T. (ASSESSMENT)
TAXAP/259/200031/7/2012
AVICHAL PRESS PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
TAXAP/759/201126/7/2012
COMMISSIONER OF INCOME TAX CENTRAL-II vs MANOJ B MANSUKHANI
TAXAP/659/201126/7/2012
COMMISSIONER OF INCOME TAX CENTRAL-II vs MANOJ B MANSUKHANI
TAXAP/658/201126/7/2012
COMMISSIONER OF INCOME TAX CENTRAL-II vs MANOJ B MANSUKHANI
TAXAP/657/201126/7/2012
HITACHI HOME & LIFE SOLUTIONS(I) LTD vs ASSTT.COMMISSIONER OF INCOME TAX,
SCA/15724/201125/7/2012
PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
SCA/15522/201125/7/2012
PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
SCA/15523/201125/7/2012
PRASHANT MANSUKHLAL MEHTA vs ASSISTANT COMMISSIONER OF INCOME TAX
SCA/1680/201225/7/2012
ASSTT C I T vs GUJARAT TELEPHONE CABLES LTD.
TAXAP/82/200024/7/2012
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
RAMANBHAI B.PATEL HUF vs DY.C.I.T. (ASSESSMENT)
TAXAP/146/200024/7/2012
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
RAMANBHAI B.PATEL HUF vs DY.C.I.T. (ASSESSMENT)
TAXAP/144/200024/7/2012
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
RAMANBHAI B. PATEL HUF vs THE DY. C.I.T.(ASSESSMENT)
TAXAP/145/200024/7/2012
MARDIA CHEMICALS LTD vs COMMISSIONER OF INCOME TAX
SCA/4141/200123/7/2012