ITAT Gujarat Bench
6,755 judgments
MUKESH JESANGBHAI PATEL vs INCOME TAX OFFICER, WARD III
COMMISSIONER OF INCOME TAX-IV vs TORRENT PVT LTD
ASSTT. C.I.T. vs KANHAIYALAL K. SURANA
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
ASSTT. C.I.T. vs KANHAIYALAL K. SURANA
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
G.S.F.C. LTD. vs DY. C.I.T. (ASSTT)
BIPINKUMAR P KHANDHERIA ADVOCATE vs DY COMMISSIONER OF INCOME TAX
THE COMMISSIONER OF CENTRAL EXCISE & CUSTOMS vs INGERSOLL RAND (INDIA) LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME TAX-V vs AREEZ P KHAMBHATA
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-V vs AREEZ P KHAMBHATA
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-I vs LAXMICHAND P LALWANI
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-I vs LAXMICHAND P LALWANI
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX VI vs NEW TIMBER MARKET ASSOCIATION
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX - CENTRAL - II vs RIDDHI SIDDHI GLUCO BOILS LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-III vs MEGHA INDUSTRIES
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX - III vs PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT LTD.
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-III vs KARSANBHAI KHODIDAS PATEL
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
