ITAT Gujarat Bench
6,755 judgments
AMORA CHEMICALS (P) LTD. vs C.I.T.
GALA GYMKHANA PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 4
COMMISSIONER OF INCOME TAX-IV vs SONAR CONSTRUCTION PVT LTD
COMMISSIONER OF INCOME TAX-IV vs SONAR CONSTRUCTION PVT LTD
COMMISSIONER OF INCOME TAX-III vs ROYALE MANOR HOTELS & IND LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-I vs PATEL RAMNIKLAL HIRJI
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-I vs PATEL RAMNIKLAL HIRJI
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX vs SANATAN SEVA MANDAL
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX vs SANATAN SEVA MANDAL
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
SHATISHKUMAR KANTILAL SHAH (HUF) vs INCOME TAX OFFICER
COMMISSIONER OF INCOME TAX vs SANATAN SEVA MANDAL
DY. CIT (ASSTT) vs HARI ORGOCHEM PVT.LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
DY. CIT (ASSTT) vs HARI ORGOCHEM PVT.LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
DY. CIT vs HARI ORGOCHEM PVT. LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
DY.CIT (ASSTT.) vs AMOL DICALITE LTD.
COMMISSIONER,CENTRAL EXCISE CUSTOMS & SERVICE TAX vs KAY KAY PRESS METAL CORPORATION
MUKESH JESANGBHAI PATEL vs INCOME TAX OFFICER, WARD III
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
MUKESH JESANGBHAI PATEL vs INCOME TAX OFFICER, WARD III
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-V vs AREEZ P KHAMBHATA
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-V vs KISAN DISCRETIONARY FAMILY TRUST
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA