← All Benches
ITAT Gujarat Bench
6,755 judgments
A.C.I.T. vs K.KHODIDAS PATEL SPECIFIC FAM-ILY TRUST
TAXAP/329/20004/9/2012
GARDEN FINANCE LTD. vs ASSTT.COMMISSIONER OF INCOME TAX
SCA/12251/20023/9/2012
ESSAR OIL LTD. vs INCOME-TAX OFFICER
TAXAP/33/20003/9/2012
MANAN CORPORATION vs ASSTT COMMISSIONER OF INCOME TAX, CIRCLE-5,
TAXAP/1053/20113/9/2012
COMMISSIONER OF INCOME TAX-III vs BHAGYODAYA GROUP CO OP COTTON SALE GINNING & PRESSING
TAXAP/171/201031/8/2012
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-IV vs VADILAL DAIRY INTERNATIONAL LTD
TAXAP/1107/201131/8/2012
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-IV vs M/S GURUKURPA DEVELOPERS
TAXAP/1069/201131/8/2012
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
ADDL CIT (ASSTT) SR-1 BARODA vs GUJARAT NARMADA VALLEY FERTILIZERS CO LTD
TAXAP/313/201031/8/2012
ASSISTANT COMMISSIONER OF INCOME TAX BHARUCH CIRCLE vs GUJARAT NARMADA VALLEY FERTILIZERS CO LTD
TAXAP/310/201031/8/2012
INCOME TAX OFFICER, WARD-5(3),BARODA vs SHREE KRISHNA SAHAKARI BANK LTD
TAXAP/1175/201131/8/2012
COMMISSIONER OF INCOME TAX-II vs THAKOREDAS MULCHANDDAS PIPWALA (HUF)
TAXAP/475/201030/8/2012
DY.CIT, CIRCLE-4, BARODA vs M/S TYCO VALVES & CONTROL INDIA(P) LTD
TAXAP/1048/201130/8/2012
COMMISSIONER OF INCOME TAX-IV vs TORRENT PHARMACEUTICALS LTD
TAXAP/1011/201130/8/2012
COMMISSIONER OF INCOME TAX-IV vs M/S PARAS AGRO PRODUCTS
TAXAP/995/201130/8/2012
COMMISSIONER OF INCOME TAX-III vs PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT LTD
TAXAP/522/201130/8/2012
COMMISSIONER OF INCOME TAX-III vs PANORAMA BUILDERS PVT LTD
TAXAP/435/201130/8/2012
COMMISSIONER OF INCOME TAX-III vs NEEDWISE ADVERTISING PVT LTD
TAXAP/954/201129/8/2012
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
THE DEPUTY CIT (ASSTT) vs MASTEK LIMITED
TAXAP/243/200028/8/2012
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
THE DEPUTY CIT (ASSTT) vs MASTEK LIMITED
TAXAP/242/200028/8/2012
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
THE DEPUTY CIT (ASSTT) vs M/S. MASTEK LIMITED
TAXAP/263/200028/8/2012