← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX-II vs M/S PATEL NATVERLAL CHINUBHAI & COMPANY
TAXAP/402/20116/9/2012
COMMISSIONER OF INCOME TAX-IV vs YUG CORPORATION
TAXAP/1387/20116/9/2012
COMMISSIONER OF INCOME TAX-III vs RASRANJAN FOOD PRODUCTS PVT LTD
TAXAP/192/20106/9/2012
COMMISSIONER OF INCOME TAX-IV vs YUG CORPORATION
TAXAP/1386/20116/9/2012
COMMISSIONER OF INCOME TAX-IV vs YUG CORPORATION
TAXAP/1385/20116/9/2012
COMMISSIONER OF INCOME TAX-IV vs SBJ VON COMPOUNDERS PVT LTD
TAXAP/1376/20116/9/2012
COMMISSIONER OF INCOME TAX-IV vs ADITYA CORPORATION
TAXAP/1381/20116/9/2012
COMMISSIONER OF INCOME TAX-VI vs MILAN S PATEL
TAXAP/1388/20116/9/2012
M K MIRANI INCOME TAX OFFICER vs M/S RAVINDRA INDUSTIRIES
CR.A/1122/19975/9/2012
COMMISSIONER OF INCOME TAX-IV vs SANDEEP INTERMEDIATES PVT LTD
TAXAP/1308/20115/9/2012
COMMISSIONER OF INCOME TAX-IV vs SHAH ALLOYS LTD
TAXAP/1366/20115/9/2012
COMMISSIONER OF INCOME TAX-IV vs SHAH ALLOYS LTD
TAXAP/1367/20115/9/2012
COMMISSIONER OF INCOME TAX-IV vs XAVIER KELAVANI MANDAL PVT LTD
TAXAP/1362/20115/9/2012
COMMISSIONER OF INCOME TAX-III vs M/S PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT LTD
TAXAP/979/20115/9/2012
COMMISSIONER OF INCOME TAX-IV vs SANDEEP INTERMEDIATES PVT LTD
TAXAP/1307/20115/9/2012
ARVIND MILLS LTD. vs ASSTT.COMMISSIONER OF INCOME TAX
SCA/8857/20034/9/2012
W.T.O. vs LALLUBHAI JOGIBHAI PATEL
TAXAP/182/20004/9/2012
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
W.T.O. vs LALLUBHAI JOGIBHAI PATEL
TAXAP/181/20004/9/2012
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
W.T.O. vs LALLUBHAI JOGIBHAI PATEL
TAXAP/180/20004/9/2012
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
W.T.O. vs LALLUBHAI JOGIBHAI PATEL
TAXAP/179/20004/9/2012
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
