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ITAT Gujarat Bench

6,755 judgments

PRAVINBHAI M KHENI vs ASSTT.COMMISIONER OF INCOME TAX CENTRAL CIRCLE-2

SCA/12254/20026/11/2012

COMMISSIONER OF INCOME TAX-III vs KIRANBHAI JAMNADAS SHETH - HUF (SMALL)

TAXAP/1481/20116/11/2012

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

COMMISSIONER OF INCOME TAX-III vs KIRANBHAI JAMNADAS SHETH - HUF (SMALL)

TAXAP/1480/20116/11/2012

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

BILAG INDUSTRIES PVT LTD vs ASST. COMMISSIONER OF INCOME TAX

SCA/18821/20115/11/2012

UMAKANT LEASING & FINANCE (P) LTD vs DEPUTY COMMISSIONER OF INCOME TAX

TAXAP/1550/20115/11/2012

LKS BULLION IMPORT & EXPORT PVT.LTD. vs DIRECTOR GENERAL OF INCOME TAX

SCA/11593/201230/10/2012

ASIAN SILK MILLS vs DY. COMMISSIONER OF INCOME TAX,

SCA/18224/201129/10/2012

CLP INDIA PRIVATE LIMITED (FORMERLY KNOWN AS GUJARAT vs DEPUTY COMMISSIONER OF INCOME TAX (OSD)

SCA/13028/201222/10/2012

JAYESH RAICHAND SHAH vs ASSISTANT COMMISSIONER OF INCOME TAX

SCA/6830/201222/10/2012

VISHWANTH ENGINEERS vs ASST. COMMISSIONER OF INCOME TAX

SCA/204/20128/10/2012

KALPATARU STHAPATYA PVT.LTD vs INCOME TAX OFFICER WARD 1(3)

SCA/16872/201128/9/2012

COMMISSIONER OF INCOME TAX-II vs DHIRAJ R RUNGTA

TAXAP/1152/201126/9/2012

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

FAG BEARINGS INDIA LTD vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/16204/200315/9/2012

COMMISSIONER OF INCOME TAX vs M/S AARVEE DENIMS & EXPORTS LIMITED

TAXAP/1793/201013/9/2012

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

COMMISSIONER OF INCOME TAX vs M/S AARVEE DENIMS & EXPORTS LIMITED

TAXAP/1790/201013/9/2012

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

DUTRON PLASTICS LTD. vs DY.COMMISSIONER OF INCOME TAX

TAXAP/403/200610/9/2012

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

DUTRON PLASTICS LTD. vs DY.COMMISSIONER OF INCOME TAX

TAXAP/402/200610/9/2012

COMMISSIONER OF INCOME TAX-I vs JITENDRA DALPATBHAI SHAH

TAXAP/1414/20117/9/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-IV vs YUG CORPORATION

TAXAP/1384/20116/9/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-IV vs ADITYA CORPORATION

TAXAP/1382/20116/9/2012

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA